High Courts27 Dec 2002Dismissed
Minaxi N. Bhatt Vs State of Gujarat and Others
Gujarat High Court · (2003) 23 GLH 680
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Gujarat High Court judgments, 2002
843 judgments · page 1 of 43
High Courts27 Dec 2002Dismissed
Bechar Vala Vs State of Gujarat
Gujarat High Court · (2002) 12 GUJ CK 0043
Constitution of India, 1950 — Article 141, 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 188, 195
High Courts27 Dec 2002Allowed
Rohitkumar Bhavanishanker Dave and Others Vs Jayshanker Chhotashanker Dave since Died through Legal Heirs Pravinshanker J. Dave and Another
Gujarat High Court · (2003) 2 GLR 1694
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 70(6), 85Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1Constitution of India, 1950 — Article 226, 227
High Courts27 Dec 2002Dismissed
Gamanbhai Zinabhai Patel Vs State of Gujarat
Gujarat High Court · (2003) 23 GLH 130
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts27 Dec 2002
Dhanlaxmi Texturisers Vs Union of India (UOI)
Gujarat High Court · (2005) 179 ELT 23
Constitution of India, 1950 — Article 226
High Courts27 Dec 2002Allowed
Raginiben Gunvantsinh Tank Vs Gunvantlal Keshavlal Tank and Others
Gujarat High Court · (2004) 1 DMC 476 : (2003) 23 GLH 1 : (2003) 3 GLR 2027 : (2003) 4 RCR(Criminal) 451
Criminal Procedure Code, 1973 (CrPC) — Section 177, 181(4)Penal Code, 1860 (IPC) — Section 405
High Courts27 Dec 2002Allowed
Ankita Tax-Chem Industries Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2005) 124 ECR 52 : (2005) 184 ELT 18
High Courts27 Dec 2002
Vinodbhai Vallabhbhai Patel Vs State of Gujarat
Gujarat High Court · (2002) 12 GUJ CK 0015
Arbitration Act, 1940 — Section 34Gujarat Town Planning and Urban Development Act, 1976 — Section 10, 11, 12, 13, 14Land Acquisition Act, 1894 — Section 20(2), 22
High Courts26 Dec 2002Dismissed
Association of Scientists and Another Vs State of Gujarat and Another
Gujarat High Court · (2003) 23 GLH 271
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts26 Dec 2002Dismissed
Mir Roshaniben Jasubhai Vs Additional Director
Gujarat High Court · (2002) 12 GUJ CK 0049
High Courts26 Dec 2002Dismissed
Suresh B. Kella Vs State of Gujarat
Gujarat High Court · (2002) 12 GUJ CK 0048
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 11(A), 4, 6
High Courts23 Dec 2002
Valsad District Central Co-operative Bank Ltd. Vs State of Gujarat V.H. Shah IAS or his successor and Others
Gujarat High Court · (2003) 23 GLH 459
Bombay General Clauses Act, 1904 — Section 21Constitution of India, 1950 — Article 226, 329General Clauses Act, 1897 — Section 21
High Courts23 Dec 2002Dismissed
Bhikhudan A. Gadhavi Vs District Panchayat and Others
Gujarat High Court · (2003) 23 GLH 13
Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13B
High Courts23 Dec 2002Allowed
Chandrakant Narsinghbhai Patel Vs Regional Passport Office and Others
Gujarat High Court · AIR 2003 Guj 143
Passports Act, 1967 — Section 5
High Courts21 Dec 2002
Shankerlal Gafurbhai Patel Vs Commissioner of Income Tax
Gujarat High Court · (2004) 190 CTR 363 : (2004) 269 ITR 508 : (2004) 140 TAXMAN 189
Income Tax Act, 1961 — Section 193, 2(14)Wealth Tax Act, 1957 — Section 16(1), 27, 27(1)
High Courts20 Dec 2002Allowed
N.M. Patel and Others Vs State of Gujarat and Another
Gujarat High Court · (2003) 23 GLH 582
Constitution of India, 1950 — Article 226Gujarat Secondary Education Act, 1972 — Section 17, 3, 3(2), 35, 35(2)
High Courts20 Dec 2002
Special Land Acquisition Officer Vs Rameshbhai Murjibhai Patel and Another
Gujarat High Court · (2003) 2 GLR 1844
Land Acquisition Act, 1894 — Section 11, 23(1)(A), 23(2), 25, 25(2)
High Courts19 Dec 2002Dismissed
Nirma Ltd. Vs Lurgi Energie Und Entsorgung GMBH and Others
Gujarat High Court · AIR 2003 Guj 145 : (2003) 2 ARBLR 241 : (2003) 23 GLH 783 : (2003) 1 GLR 438
Arbitration and Conciliation Act, 1996 — Section 16, 2(1), 34, 37(2)
High Courts19 Dec 2002Allowed
Vinodbhai Mohanbhai Vekaria Vs State of Gujarat
Gujarat High Court · AIR 2003 Guj 231 : (2003) 3 GLR 2328
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 9Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 — Section 21