High Courts04 Dec 2002Allowed

Bhikha Pancha Aher Vs District Magistrate

Gujarat High Court · (2002) 12 GUJ CK 0007

Bombay Land Revenue Code, 1879 — Section 202Constitution of India, 1950 — Article 22(5)Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1), 3(4)
High Courts03 Dec 2002Partly Allowed

Kasam Lakha Sama Vs State of Gujarat

Gujarat High Court · (2003) CriLJ 2959 : (2003) 23 GLH 507 : (2003) 1 GLR 376

Constitution of India, 1950 — Article 21Official Secrets Act, 1923 — Section 13(3), 3