High Courts09 Jan 2002Dismissed
Gujarat Housing Board Vs Meenakshiben Bhanushankar Bhatt
Gujarat High Court · (2002) 22 GLH 324
Industrial Disputes Act, 1947 — Section 2, 25, 25B
COURT ARCHIVE
Gujarat High Court judgments, 2002
843 judgments · page 43 of 43
High Courts08 Jan 2002Dismissed
Elecon Engineering Co. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2002) 146 ELT 301
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 142(2), 25(1)
High Courts08 Jan 2002
Commissioner of Income Tax Vs Narendra R. Oza
Gujarat High Court · (2002) 175 CTR 621
Income Tax Act, 1961 — Section 80U