High Courts16 Jan 2002Allowed
New India Assurance Co. Ltd. Vs Ketanbhai Bhagvandas Shah and Others
Gujarat High Court · (2002) ACJ 1477 : (2002) 50 GLH 22 : (2002) 22 GLH 50 : (2002) 1 GLR 696
Motor Vehicles Act, 1988 — Section 149(1), 149(2), 3
COURT ARCHIVE
Gujarat High Court judgments, 2002
843 judgments · page 42 of 43
High Courts16 Jan 2002Allowed
Minaben Merabhai and Another Vs State of Gujarat
Gujarat High Court · (2003) 2 DMC 10 : (2002) 2 GLR 1662
Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 306
High Courts15 Jan 2002Allowed
Jyoti Motors Vs Industrial Credit and Development Syndicate Ltd.
Gujarat High Court · (2002) 29 GLH 22 : (2002) 22 GLH 29 : (2002) 4 GLR 3554
Arbitration and Conciliation Act, 1996 — Section 34, 34(3), 35, 36Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 119, 5
High Courts15 Jan 2002Dismissed
Jivan Ganpati Vs P.K. Menon or his Successor-in-Office
Gujarat High Court · (2002) 2 GLR 1126
High Courts15 Jan 2002Dismissed
Mohanlal L. Bhakta, Since Decea-Sed through his heirs and L.R. Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 20 : (2002) 20 GLH 22
High Courts15 Jan 2002
Galiabhai Dipaktara Vs Managing Director and Others
Gujarat High Court · (2002) 3 ACC 691
Workmens Compensation Act, 1923 — Section 30, 4A, 4A(3)
High Courts13 Jan 2002Dismissed
Samjuben Bhikhabhai Vs Koli Lalji Naku
Gujarat High Court · (2001) 1 ACC 383 : (2001) ACJ 56 : (2000) 1 GLR 742
Motor Vehicles Act, 1988 — Section 110D, 95
High Courts11 Jan 2002
Hiralal Motibhai Patel Vs State of Gujarat
Gujarat High Court · (2002) CriLJ 2781 : (2002) 4 GLR 2949
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 147, 304, 325
High Courts11 Jan 2002Dismissed
Asif Enterprises Vs O.N.G.C. Limited
Gujarat High Court · AIR 2002 Guj 264 : (2002) 90 GLH 22 : (2002) 22 GLH 90
Constitution of India, 1950 — Article 14, 19, 226, 32, 324
High Courts11 Jan 2002Dismissed
Revaben and Others Vs State of Gujarat and Others
Gujarat High Court · (2002) 2 GLR 1530
Bombay Provincial Municipal Corporations Act, 1949 — Section 213, 284NConstitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 23, 23(2), 23(3), 24
High Courts11 Jan 2002Dismissed
Suryaprasad Dinbandhu Vyas Vs Ahmedabad Dhobi Panch Trust
Gujarat High Court · (2003) 4 GLR 728
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts11 Jan 2002Dismissed
Commissioner of Central Excise Vs Sardar Steel Pvt. Ltd.
Gujarat High Court · (2002) 83 ECC 868 : (2005) 184 ELT 346
High Courts10 Jan 2002Dismissed
R.K. Jhala Vs State of Gujarat
Gujarat High Court · (2002) 01 GUJ CK 0071
High Courts10 Jan 2002
Gujarat State Co-op. Land Development Bank Ltd. and Another Vs Dy. Secretary (Appeals), Revenue Department and Others
Gujarat High Court · (2002) 3 GLR 596
Bombay Land Revenue Code, 1879 — Section 178, 179
High Courts10 Jan 2002Allowed
Municipal Corporation of the City of Surat Vs B.M. Transport and Others
Gujarat High Court · AIR 2002 Guj 306 : (2002) 22 GLH 412 : (2002) 2 GLR 1591
Bombay Provincial Municipal Corporations Act, 1949 — Section 147, 466(1)
High Courts10 Jan 2002Allowed
Sadulbhai Gagjibhai Vaghri Vs Bhupat Popatbhai Vagheliya
Gujarat High Court · (2002) 01 GUJ CK 0026
High Courts10 Jan 2002Partly Allowed
Ghelaji Mathurji Thakor Vs GSRTC
Gujarat High Court · (2002) 01 GUJ CK 0005
High Courts09 Jan 2002Dismissed
Gopi Cinema Vs State of Gujarat and Others
Gujarat High Court · AIR 2002 Guj 296 : (2002) 22 GLH 724
Gujarat Entertainment Tax Act, 1977 — Section 31(4)Gujarat Entertainment Tax Rules, 1979 — Rule 9
High Courts09 Jan 2002Dismissed
Food Corporation of India Vs Gandhidham Municipality
Gujarat High Court · (2002) 22 GLH 689 : (2002) 2 GLR 917
Constitution of India, 1950 — Article 285Gujarat Municipalities Act, 1963 — Section 113, 113(2), 99
High Courts09 Jan 2002
Surefaces Plus Vs Union of India (UOI)
Gujarat High Court · (2004) 117 ECR 548
Customs Act, 1962 — Section 129