High Courts26 Dec 1978
Virbhadrasinhji K. Gohil Vs R. Rambhadran
Gujarat High Court · AIR 1979 Guj 169 : (1979) 20 GLR 823
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 6(1), 7(1)
COURT ARCHIVE
Gujarat High Court judgments, 1978
171 judgments · page 1 of 9
High Courts22 Dec 1978
Ambaben Bavabhai Jadav Vs V.V. Ramsubarao and Another
Gujarat High Court · (1979) 1 GLR 766
High Courts21 Dec 1978
State of Gujarat Vs Narayan Traders
Gujarat High Court · (1979) 43 STC 516
Bombay Sales Tax Act, 1959 — Section 15, 4, 44, 46A, 46BCentral Sales Tax Act, 1956 — Section 12, 14, 15
High Courts21 Dec 1978
Master Silk Mills Pvt. Ltd. Vs Dharamdas Hargovandas Mehta and Another
Gujarat High Court · (1979) 20 GLR 964
Companies Act, 1956 — Section 111, 111(5), 155, 155(4), 43A
High Courts20 Dec 1978
N.K. Dholakia and Others Vs State of Gujarat
Gujarat High Court · (1979) 1 GLR 666
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Government of India Act, 1935 — Section 241(2)(b)Gujarat Subordinate Secretariat Service (Seniority of Assistants) Rules, 1977 — Rule 3, 4
High Courts18 Dec 1978
S.L.M. Maneklal Industries Ltd. Vs The State of Gujarat
Gujarat High Court · (1982) 50 STC 366
Gujarat Sales Tax Act, 1969 — Section 13(B), 16, 45(1), 69, 69(4)
High Courts15 Dec 1978
Mehta Brothers (Labella) Surat Vs The State of Gujarat
Gujarat High Court · (1979) 43 STC 208
Gujarat Sales Tax Act, 1969 — Section 49, 49(2), 5
High Courts15 Dec 1978
Prabhat Solvent Extraction Industries Pvt. Ltd. Vs The State of Gujarat
Gujarat High Court · (1982) 49 STC 322
Bombay Sales Tax Act, 1959 — Section 25Gujarat Sales Tax Act, 1969 — Section 10, 12, 13, 13(B), 15
High Courts14 Dec 1978
Bank of Baroda Vs Workmen
Gujarat High Court · (1979) 39 FLR 153 : (1979) GLR 335 : (1979) 2 LLJ 57
Industrial Disputes Act, 1947 — Section 2, 2A, 33C(2), 36
High Courts14 Dec 1978
J.M. Parmar Vs State of Gujarat and Another
Gujarat High Court · (1979) 1 GLR 835
Bombay Police Act, 1951 — Section 25(2), 25(2), 25(2)(c), 5(b), 5(b)
High Courts13 Dec 1978
Kumbhar Gamnaji Ratnaji Vs Gurdipsinh Amarsinh and Another
Gujarat High Court · (1979) 1 GLR 914
High Courts08 Dec 1978
Moghal Mamadbeg Sherbag Vs A.W.P. David
Gujarat High Court · (1979) 1 GLR 601
Essential Commodities Act, 1955 — Section 6A
High Courts07 Dec 1978
The State of Gujarat Vs Sukan Industries
Gujarat High Court · (1979) 43 STC 344
Gujarat Sales Tax Act, 1969 — Section 62, 69(4)
High Courts06 Dec 1978
Rameshchandra Tukaram Talekar Vs State of Gujarat
Gujarat High Court · AIR 1980 Guj 1 : (1979) GLR 535
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5
High Courts06 Dec 1978
State of Gujarat Vs Hindustan Petroleum Corporation
Gujarat High Court · (1979) 43 STC 169
Gujarat Sales Tax Act, 1969 — Section 62
High Courts05 Dec 1978
M.M. Pandya etc. Vs Bhagwandas Chiranjilal and Another
Gujarat High Court · (1979) CriLJ 1440 : (1979) GLR 553
Prevention of Food Adulteration Act, 1954 — Section 13, 16
High Courts05 Dec 1978
Mercury Pharmaceuticals Industries Vs The State of Gujarat
Gujarat High Court · (1979) 43 STC 301
Central Sales Tax Act, 1956 — Section 8(3)Gujarat Sales Tax Act, 1969 — Section 13, 16, 16(1), 6, 67
High Courts04 Dec 1978
The State of Gujarat Vs Lax Tools Manufacturers
Gujarat High Court · (1980) 46 STC 115
Gujarat Sales Tax Act, 1969 — Section 62, 69
High Courts04 Dec 1978
Ambica Wood Works Vs The State of Gujarat
Gujarat High Court · (1979) 43 STC 338
Bombay Sales Tax Act, 1959 — Section 61(1)
High Courts01 Dec 1978
Ramji Mandir Narsinhji and Others Vs Narsinh Nagar Co-operative Housing Society Ltd. and Others
Gujarat High Court · AIR 1979 Guj 134 : (1979) 20 GLR 801
Evidence Act, 1872 — Section 115Specific Relief Act, 1963 — Section 19