High Courts07 Feb 1978
The State of Gujarat Vs Sunderlal Karshanji Min
Gujarat High Court · AIR 1978 Guj 121 : (1978) 19 GLR 509
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 24(1)
COURT ARCHIVE
Gujarat High Court judgments, 1978
171 judgments · page 9 of 9
High Courts06 Feb 1978
Savitaben Tribhovandas and Another Vs Hemkunverben Laxmichand and Another
Gujarat High Court · (1978) 19 GLR 901
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(5)Income Tax Act, 1961 — Section 281A, 281A
High Courts06 Feb 1978
Gunvatray Manilal Desat Vs The Director of Agricultural Marketing and Finance Gujarat State, Ahmedabad and Others
Gujarat High Court · AIR 1978 Guj 130 : (1978) GLR 895
Gujarat Agricultural Produce Markets Act, 1963 — Section 4(2)Gujarat Agricultural Produce Markets Rules, 1965 — Rule 28
High Courts06 Feb 1978
Gariadhar Gram Panchayat Vs Nanubhai S. Desai and Another
Gujarat High Court · AIR 1978 Guj 96
Constitution of India, 1950 — Article 226Gujarat Panchayats Act, 1961 — Section 305
High Courts01 Feb 1978
Ambalal Vallavbhai Patel Vs Mangalbhai Dhulabhai Bhoi
Gujarat High Court · AIR 1978 Guj 208 : (1978) 19 GLR 799
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32, 4Evidence Act, 1872 — Section 114
High Courts31 Jan 1978
Rameshchandra Ramanbhai Patel and Another Vs Collector and Others
Gujarat High Court · (1979) 1 GLR 191
Gujarat Municipalities Act, 1963 — Section 7, 7, 7(1), 7(1), 7(2)Gujarat Municipalities Election Rules, 1964 — Rule 7Gujarat Panchayats Act, 1961 — Section 20(4)
High Courts27 Jan 1978
State of Gujarat Vs Jesinghbhai Chhitabhai and Another
Gujarat High Court · AIR 1979 Guj 119
Maharashtra Land Revenue Code, 1966 — Section 63, 64
High Courts25 Jan 1978
Commissioner of Income Tax, Gujarat -I Vs Navnitlal Sakarlal
Gujarat High Court · (1978) 7 CTR 258 : (1980) 125 ITR 67
Income Tax Act, 1961 — Section 159, 168, 168(3), 2(29)Wealth Tax Act, 1957 — Section 19A
High Courts24 Jan 1978
State Bank Viram Co-op. Housing So. Vs Pankaj and Co. and Another
Gujarat High Court · (1979) 1 GLR 118
Arbitration Act, 1940 — Section 17, 17, 39, 39Bombay Court Fees Act, 1959 — Article 13Displaced persons (Debts Adjustment) Act, 1951 — Section 40
High Courts23 Jan 1978
Kanubhai Sankalchand Patel Vs Nayankunj Co-operative Housing Society Ltd., Ahmedabad and Others
Gujarat High Court · AIR 1978 Guj 140 : (1978) 19 GLR 920
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 19, 19(1), 42, 5(3)
High Courts16 Jan 1978
Shivkor Motasing Vs Ramnaresh Munsising and Others
Gujarat High Court · AIR 1978 Guj 115 : (1978) GLR 713