High Courts24 Mar 1978
Union Co-operative Insurance Society Ltd. and Another Vs Bhartiben and Others
Gujarat High Court · AIR 1979 Guj 121 : (1978) GLR 820
Fatal Accidents Act, 1855 — Section 2Motor Vehicles Act, 1939 — Section 110
COURT ARCHIVE
Gujarat High Court judgments, 1978
171 judgments · page 8 of 9
High Courts22 Mar 1978
The State of Gujarat Vs Natwarlal Pitamberdas Shah
Gujarat High Court · (1978) CriLJ 1518 : (1978) GLR 1095
Evidence Act, 1872 — Section 114Prevention of Food Adulteration Act, 1954 — Section 10, 11, 12, 16, 18
High Courts21 Mar 1978
Vijaysinhji Vithalrao Khasgiwala (Since deed by his heir and L.R. Upendrasinhji Vijaysinhji Khasgiwala) Vs Minor Kaushikchandra Natwarlal Bumia and Another
Gujarat High Court · (1978) 19 GLR 980
Evidence Act, 1872 — Section 33, 33
High Courts11 Mar 1978
Commissioner of Income Tax Vs Ramanbhai B Amin.
Gujarat High Court · (1987) 163 ITR 125
Income Tax Act, 1961 — Section 2(47), 260(1)
High Courts09 Mar 1978
State of Gujarat Vs Nanusing and Others
Gujarat High Court · (1979) CriLJ 627 : (1978) GLR 967
Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 325
High Courts27 Feb 1978
State of Gujarat Vs Mohandas Manumal and Others
Gujarat High Court · (1979) 1 GLR 226
Bombay Lotteries (Control and Tax) and Prize Competitions (Tax) Act, 1958 — Section 4(1)(a), 4(1)(c), 4(1)(d), 4(D)(a), 4(D)(a)Bombay Race-courses Licensing Act, 1912 — Section 4
High Courts27 Feb 1978
Shree Dasa Sorathiya Vanik Gnati Vs State of Gujarat
Gujarat High Court · (1978) 19 GLR 1000
Bombay District Municipal Act, 1901 — Section 174Gujarat Municipalities Act, 1963 — Section 258, 258, 262(2)
High Courts27 Feb 1978
Martand Balvant Risaldar and Another Vs Chhaganlal Ambalal Gandhi and Others
Gujarat High Court · (1978) CriLJ 1032 : (1978) GLR 487
Prevention of Food Adulteration Act, 1954 — Section 10, 11, 13
High Courts23 Feb 1978
Parmar Chimanbhai Ghemabhai Vs Pasiben and Another
Gujarat High Court · (1978) 19 GLR 983
Criminal Procedure Code, 1973 (CrPC) — Section 121(1), 125, 125, 125(3), 126(2)
High Courts22 Feb 1978
State of Gujarat and Another Vs Saiyad Aga Mohmed Saiyedm Ohmed
Gujarat High Court · (1979) 1 GLR 71
Citizenship Act, 1955 — Section 9, 9(2), 9(7)Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 80, 80
High Courts22 Feb 1978
Bharat Textile Works and Others Vs Income Tax Officer Circle-IV, 3-A, (Company), Ahmedabad and Others
Gujarat High Court · (1978) 114 ITR 28
Income Tax Act, 1961 — Section 215, 217(1A)
High Courts21 Feb 1978
A.C. Patel and Another Vs N.N. Majmudar, Income Tax Officer, Ward-B (Assistant) and Others
Gujarat High Court · (1978) 114 ITR 1
Income Tax Act, 1922 — Section 16(2)
High Courts17 Feb 1978
Poonjabhai Vanmalidas Vs Wealth-tax Officer, Circle IV-A (Spl), Ahmedabad
Gujarat High Court · (1978) 114 ITR 38
Wealth Tax Act, 1957 — Section 23, 23(4), 23(5A), 3, 30
High Courts17 Feb 1978
Mahavir Transport Co. Ltd. Vs Commissioner of Income Tax, Gujarat-V, Ahmedabad
Gujarat High Court · (1978) 113 ITR 360
Income Tax Act, 1961 — Section 139(1), 271(1), 271(4A)Wealth Tax Act, 1957 — Section 18(2A)
High Courts17 Feb 1978
The State of Gujarat Vs Ambalal Maganlal
Gujarat High Court · (1978) CriLJ 1036 : (1978) GLR 458
Prevention of Food Adulteration Act, 1954 — Section 13, 16, 2, 20, 7
High Courts17 Feb 1978
Madhukar Manilal Modi Vs Commissioner of Wealth Tax, Gujarat-V, and Another
Gujarat High Court · (1978) 113 ITR 318
Wealth Tax Act, 1957 — Section 14(2), 18(2A)
High Courts16 Feb 1978
Arivnd Boards and Paper Products Ltd. Vs M.T. Keshruwala, Income Tax Officer, Ward A (Rev.), Navsari
Gujarat High Court · (1980) 124 ITR 627
Income Tax Act, 1961 — Section 80
High Courts16 Feb 1978
Saurashtra Cement and Chemical Industries Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1978) 115 ITR 27
Income Tax Act, 1961 — Section 264
High Courts16 Feb 1978
ARIVND BOARDS AND PAPER PRODUCTS LTD. Vs M. T. KESHRUWALA, Income Tax OFFICER, WARD A (REV.), NAVSARI.
Gujarat High Court · (1980) 124 ITR 626
Income Tax Act, 1961 — Section 147, 147, 147(1)(a), 148, 80I
High Courts07 Feb 1978
Nanalal Amardas Nimavat Anr Ors. Vs State of Gujarat and Others
Gujarat High Court · (1978) 19 GLR 863