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Gujarat High Court judgments, 1978

171 judgments · page 7 of 9

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High Courts01 May 1978

Amul Ramchandra Gandhi Vs Abhasbhai Kasambhai Diwan and Others

Gujarat High Court · AIR 1979 Guj 14

Motor Vehicles Act, 1939 — Section 110
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High Courts01 May 1978

Maganlal Lalbha Patel Vs State of Gujarat and Others

Gujarat High Court · AIR 1979 Guj 43

Gujarat Panchayats (Amendment) Act, 1962 — Section 294(1), 294(4), 294(5), 305
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High Courts28 Apr 1978

H.P. Thakore Vs State of Gujarat and Others

Gujarat High Court · (1979) 20 GLR 109 : (1979) 1 LLJ 339

Constitution of India, 1950 — Article 226
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High Courts27 Apr 1978Allowed

Nathalal Chhaganlal Vs Koli Karsan Lavji and Others

Gujarat High Court · (1979) ACJ 212

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High Courts25 Apr 1978

Chimanbhai Ashabhai Patel Vs State of Gujarat and Others

Gujarat High Court · (1978) 19 GLR 1067

Constitution of India, 1950 — Article 235Gujarat Municipalities Act, 1963 — Section 7(1), 7(1)
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High Courts21 Apr 1978

Gujarat Mineral Development Corporation Ltd. Vs Varjubhai Lallubhai Bhil and Others etc.

Gujarat High Court · (1979) ACJ 186 : AIR 1979 Guj 26 : (1979) 20 GLR 123

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 96Motor Vehicles Act, 1939 — Section 110B, 95, 96
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High Courts21 Apr 1978

Gujarat State Fertilizers Co. Ltd. Vs Deepak Nitrite Ltd.

Gujarat High Court · AIR 1979 Guj 83 : (1979) 20 GLR 306

Arbitration Act, 1940 — Section 20, 37Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)Limitation Act, 1963 — Article 137
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High Courts20 Apr 1978

Suhrid Geigy Ltd., Baroda Vs State of Gujarat and Another

Gujarat High Court · (1979) 38 FLR 100 : (1978) 19 GLR 963 : (1979) 1 LLJ 311

Factories Act, 1948 — Section 79, 79(1), 79(3)
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High Courts18 Apr 1978

Pardi Nagar Panchayat Vs Khandubhai Dahyabhai Desai

Gujarat High Court · (1978) 19 GLR 869

Bombay Public Trusts Act, 1950 — Section 72Gujarat Panchayats Act, 1961 — Section 101, 101, 101(2)Limitation Act, 1963 — Section 12(2), 24, 29(2), 4, 5
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High Courts18 Apr 1978

Bhaskarbhai Khandubhai Desa Vs Remanial Nathubhai Patel and Others

Gujarat High Court · AIR 1978 Guj 158

Motor Vehicles Act, 1939 — Section 110, 96(1)
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High Courts18 Apr 1978

Chairman, Sarvajanik Education Society and Others Vs Jashvantrai Gulabrai Desai and Others

Gujarat High Court · (1978) 19 GLR 1058

Gujarat Secondary Education Act, 1972 — Section 35(5), 54, 54
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High Courts17 Apr 1978

Khusmanben Bankulal and Another Vs Babubhai Rangildas and Others

Gujarat High Court · AIR 1979 Guj 25 : (1978) GLR 1019

Transfer of Property Act, 1882 — Section 5
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High Courts17 Apr 1978

Ahmedabad Municipal Corporation and Another Vs Aminabibi and Others

Gujarat High Court · (1979) CriLJ 622

Motor Vehicles Act, 1939 — Section 110D, 110D
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High Courts12 Apr 1978

Ramanlal Ranchhoddas Shah Vs Asthi Gustadji Rustomji and Others

Gujarat High Court · AIR 1979 Guj 36 : (1978) GLR 990

Motor Vehicles Act, 1939 — Section 110
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High Courts10 Apr 1978

Bharat Premjibhai Vs Municipal Corporation, Ahmedabad and Another

Gujarat High Court · (1979) ACJ 264 : AIR 1978 Guj 196 : (1978) 19 GLR 585

Motor Vehicles Act, 1939 — Section 110
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High Courts07 Apr 1978

Manilal Harjivandas Vs Gangaben Ganeshbhai

Gujarat High Court · AIR 1979 Guj 98 : (1978) GLR 1076

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, Order 42 Rule 1, 100, 11, 21Hindu Marriage Act, 1955 — Section 13(1A), 19, 23(1), 9
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High Courts05 Apr 1978

Babu Mansa Vs The Ahmedabad Municipal Corporation and Others

Gujarat High Court · (1978) ACJ 485 : AIR 1978 Guj 134 : (1978) 19 GLR 492

Bombay Motor Vehicles Taxation Rules, 1959 — Rule 291Motor Vehicles Act, 1939 — Section 110
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High Courts03 Apr 1978

Chaturji Amarji and Others Vs Ahmad Rahimbux and Others

Gujarat High Court · (1979) CriLJ 107 : (1978) GLR 850

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High Courts30 Mar 1978

M.K. Janardan and Others Vs Union of India (UOI) and Others

Gujarat High Court · (1978) 19 GLR 879

Constitution of India, 1950 — Article 16(4)
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High Courts24 Mar 1978

Commissioner of Income Tax, Gujarat-I, Ahmedabad Vs Kaira District Co-operative Milk Producers'' Union Ltd. Kaira District Co-operative Milk Producers'' Union Ltd. Vs Commissioner of Income Tax, Gujarat-I, Ahmedabad

Gujarat High Court · (1979) 116 ITR 319

Income Tax Act, 1922 — Section 15CIncome Tax Act, 1961 — Section 43, 43(1), 43(6), 80J, 84
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