High Courts27 Dec 1950
Indulal Girdharlal and Others Vs Girdharlal Liladhar and Others
Gujarat High Court · (1950) 12 GUJ CK 0001
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
COURT ARCHIVE
Gujarat High Court judgments, 1950
25 judgments · page 1 of 2
High Courts25 Nov 1950
Jagjiwan Popat and Others Vs Rana Jilubha Dhirubha and Others
Gujarat High Court · (1950) 11 GUJ CK 0001
Transfer of Property Act, 1882 — Section 60
High Courts10 Oct 1950
Natwarlal Gordhandas and Others Vs Donsinhji Vakhatsinhji
Gujarat High Court · AIR 1950 Guj 35
Easements Act, 1882 — Section 15
High Courts03 Oct 1950
Gulam Hussain Noor Mohamad Vazir Vs Jayantilal Jivraj
Gujarat High Court · (1950) 10 GUJ CK 0002
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13, 13(2), 50Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Sept 1950
State Vs Nandlal Karunashanker and Another
Gujarat High Court · (1950) 09 GUJ CK 0001
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 4Penal Code, 1860 (IPC) — Section 182, 415, 419, 511
High Courts11 Sept 1950
Indukumar Shankerlal Saherwalla and Another Vs State
Gujarat High Court · (1950) 09 GUJ CK 0004
Constitution of India, 1950 — Article 19, 19(1), 19(2)Saurashtra State Public Safety Measures Ordinance, 1948 — Section 6, 6A, 6A(1)
High Courts23 Aug 1950
Ratilal Fulbhai and Others Vs Chunilal M. Vyas and Another
Gujarat High Court · AIR 1950 Guj 15
Bombay District Municipal Act, 1901 — Section 22Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts09 Aug 1950
Ahmed Arabi and Others Vs Osman Isa and Others
Gujarat High Court · (1950) 08 GUJ CK 0002
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1Limitation Act, 1908 — Section 5
High Courts08 Aug 1950
Jamalbhai Ismailbhai Vs Johrabibi Badasaheb and Others
Gujarat High Court · (1950) 08 GUJ CK 0004
High Courts07 Aug 1950
Lunvir Tharan and Others Vs The State
Gujarat High Court · AIR 1950 Guj 22
Penal Code, 1860 (IPC) — Section 148, 149, 324, 326, 447
High Courts02 Aug 1950
Ishmal Haji Osman Vs Gondal Railway and Others
Gujarat High Court · AIR 1950 Guj 16
Civil Procedure Code, 1908 (CPC) — Section 60, 80, 86Railways Act, 1989 — Section 77
High Courts01 Aug 1950
Ibrahim Haji Issac Adamji and Others Vs Mohamed Haji Issac and Others
Gujarat High Court · (1950) 08 GUJ CK 0007
Civil Procedure Code, 1908 (CPC) — Section 13Evidence Act, 1872 — Section 41Presidency Towns Insolvency Act, 1909 — Section 23
High Courts27 Jul 1950
Ismailji Hakimji and Another Vs Chatrabhuj Lekhraj
Gujarat High Court · AIR 1950 Guj 24
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Jul 1950
Hemu Bechar Vs The State
Gujarat High Court · (1950) 07 GUJ CK 0002
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84
High Courts05 Jul 1950
Kantilal Popatilal Vs Dharamshi Zinabhai
Gujarat High Court · (1950) 07 GUJ CK 0001
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 10, 12(1), 13, 13(2), 9
High Courts08 May 1950
Bhanashanker L. Joshi Vs The State
Gujarat High Court · AIR 1950 Guj 1
Constitution Act — Section 19(1)Press (Emergency Powers) Act, 1931 — Section 4, 4(1), 7(3)
High Courts10 Apr 1950
Yeshwantrai Durlabhji Trivedi Vs The State
Gujarat High Court · (1950) 04 GUJ CK 0002
Penal Code, 1860 (IPC) — Section 409
High Courts04 Apr 1950
The State Vs Khatri Abdul Gaffar Abdulla
Gujarat High Court · AIR 1950 Guj 9
Penal Code, 1860 (IPC) — Section 466, 471Western Pakistan Act, 1948 — Section 4
High Courts25 Mar 1950
Mavji Ruda and Another Vs Saurashtra State
Gujarat High Court · AIR 1950 Guj 2
Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Mar 1950
Kala Naga and Others Vs Saurashtra State
Gujarat High Court · AIR 1950 Guj 5
Penal Code, 1860 (IPC) — Section 302, 34