High Courts10 Apr 1950
Yeshwantrai Durlabhji Trivedi Vs The State
Gujarat High Court · (1950) 04 GUJ CK 0002
Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
Gujarat High Court judgments, 1950
30 judgments · page 2 of 2
High Courts04 Apr 1950
The State Vs Khatri Abdul Gaffar Abdulla
Gujarat High Court · AIR 1950 Guj 9
Penal Code, 1860 (IPC) — Section 466, 471Western Pakistan Act, 1948 — Section 4
High Courts25 Mar 1950
Mavji Ruda and Another Vs Saurashtra State
Gujarat High Court · AIR 1950 Guj 2
Penal Code, 1860 (IPC) — Section 302, 34
High Courts23 Mar 1950
Kala Naga and Others Vs Saurashtra State
Gujarat High Court · AIR 1950 Guj 5
Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Feb 1950
State of Saurashtra Vs Keshavlal L. Oza and Another
Gujarat High Court · AIR 1950 Guj 6
High Courts20 Feb 1950
K.S. Prahladsinhji Vs Chunilal B. Desai
Gujarat High Court · AIR 1950 Guj 7
Constitution Act — Section 363Constitution of India, 1950 — Article 12Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 Feb 1950
Ganga Laxman Vs United State of Saurashtra
Gujarat High Court · AIR 1950 Guj 17
Penal Code, 1860 (IPC) — Section 302
High Courts24 Jan 1950
Vala Boghabhai Satabhai of Patla Vs United State of Saurashtra
Gujarat High Court · AIR 1950 Guj 12
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts17 Jan 1950
Ramji Jhina Vs United State of Saurashtra
Gujarat High Court · AIR 1950 Guj 11
Penal Code, 1860 (IPC) — Section 302, 304(2)
High Courts09 Jan 1950
United Stats of Saurashtra Vs Mahipatram Dayaram Dubal
Gujarat High Court · AIR 1950 Guj 8