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Gujarat High Court judgments, 2006

855 judgments · page 1 of 43

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High Courts29 Dec 2006Dismissed

Gopalbhai Chaturbhai Amin Vs State of Gujarat

Gujarat High Court · (2006) 12 GUJ CK 0028

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 109, 114, 120B, 188, 34
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High Courts28 Dec 2006Dismissed

United India Insurance Co. Ltd. Vs Virambhai Ranchhodbhai (Chaudhari) Patel and Others

Gujarat High Court · (2008) ACJ 1332 : AIR 2007 Guj 119 : (2007) 4 RCR(Civil) 436

Motor Vehicles Act, 1988 — Section 173
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High Courts28 Dec 2006

Shantaben and Others Vs Yakubbhai Ibrahimbhai Patel and Others

Gujarat High Court · (2006) 12 GUJ CK 0060

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Constitution of India, 1950 — Article 136, 14, 21, 226Gujarat High Court Rules, 1993 — Rule 5
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High Courts28 Dec 2006

State of Gujarat Vs Jaman Haji Mamad Jat and Others

Gujarat High Court · (2007) CriLJ 1584 : (2007) 2 GLR 1165

Arms Act, 1959 — Section 25, 25(1)(AA), 25(1)(B)(C)(F)Criminal Law (Amendment) Act, 1932 — Section 3Criminal Procedure Code, 1973 (CrPC) — Section 313, 366(1)
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High Courts28 Dec 2006Allowed

Arvindbhai Dahyabhai Patel and Another Vs Krishnakant J. Shah

Gujarat High Court · AIR 2007 Guj 104

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts28 Dec 2006Allowed

Pravinkumar Amratlal Gajjar Vs State of Gujarat

Gujarat High Court · (2006) 12 GUJ CK 0010

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
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High Courts28 Dec 2006

New India Assurance Co. Ltd. Vs Kamarali Husenmiya Saiyed and Others

Gujarat High Court · (2006) 12 GUJ CK 0007

Motor Vehicles Act, 1988 — Section 173(1), 173(2)
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High Courts27 Dec 2006

Jal Sampatti Parivar Cooperative Housing Society Vs State of Gujarat and Others

Gujarat High Court · (2007) 2 GLR 2310

Constitution of India, 1950 — Article 14Gujarat Land Revenue Rules, 1972 — Rule 42
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High Courts27 Dec 2006

Patel Shambhubhai Bhaichanddas Vs State of Gujarat and Another

Gujarat High Court · (2007) 1 GLR 713

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12, 2(12), 2(12), 63, 63Constitution of India, 1950 — Article 12, 12, 14, 14, 16, 16Land Acquisition (Companies) Rules, 1963 — Rule 4
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High Courts27 Dec 2006

The State of Gujarat Vs Virendrabhai @ Nikulbhai Amrutbhai Patel and Another

Gujarat High Court · (2006) 12 GUJ CK 0023

Arms Act, 1959 — Section 27, 30Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 164, 173, 311
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High Courts27 Dec 2006Allowed

Laxmangiri Narangiri Vs State of Gujarat and Others

Gujarat High Court · (2006) 12 GUJ CK 0020

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High Courts26 Dec 2006Dismissed

Bajaj Allianz General Insurance Co. Ltd. Vs Tejpal Naranji Bhadra and Others

Gujarat High Court · (2006) 12 GUJ CK 0065

Motor Vehicles Act, 1988 — Section 140, 149(2), 163A, 166, 168
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High Courts26 Dec 2006Allowed

Mehul Kishorsinh Jadeja Vs Amarjit Singh (I.A.S.) Appellate Authority and Commissioner of Health and Others

Gujarat High Court · (2007) 2 GLR 1780

Transplantation of Human Organs and Tissues Act, 1994 — Section 17, 3(12), 3(2), 9, 9(1)
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High Courts26 Dec 2006Dismissed

Avadhoot Engineering Co. Vs State of Gujarat and Others

Gujarat High Court · (2006) 12 GUJ CK 0008

Constitution of India, 1950 — Article 226Gujarat Sales Tax Act, 1969 — Section 2A, 49(2), 5, 5(1), 62
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High Courts26 Dec 2006

Gen. Manager/Managing Director and Others Vs Secretary (Appeal) and Others

Gujarat High Court · (2006) 12 GUJ CK 0006

Bombay Land Revenue Code, 1879 — Section 144, 145, 146, 147, 148
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High Courts22 Dec 2006Allowed

Ajay S. Patel, Engineers Contractors and Consultant Vs State of Gujarat and Another

Gujarat High Court · AIR 2007 Guj 150

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 9 , 92, 92Gujarat Public Works Contracts Arbitration Tribunal Ordinance, 1991 — Section 1, 1(3)Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 — Section 1, 1(3), 12, 13, 13(1)
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High Courts21 Dec 2006Allowed

Radha Tejpal Bajaj Vs President - Industrial Court and Another

Gujarat High Court · (2006) 12 GUJ CK 0041

Constitution of India, 1950 — Article 14, 21, 226, 311
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High Courts21 Dec 2006

State of Gujarat Vs Kishorkumar Laxmidas

Gujarat High Court · (2007) 27 GLH 194

Insecticides Act, 1968 — Section 29(1)Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1A), 19(2), 24, 7(1)
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High Courts20 Dec 2006Dismissed

Popatji Chhaguji and Others Vs Competent Authority and Addl. Collector and Another

Gujarat High Court · (2006) 12 GUJ CK 0043

Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(2), 10(3), 20, 20(1)
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High Courts19 Dec 2006

Sultan Ibrahim Mansuri Vs State of Gujarat and Others

Gujarat High Court · (2006) 12 GUJ CK 0045

Bombay Civil Services Rules, 1959 — Rule 230, 248, 41(2)Industrial Disputes Act, 1947 — Section 25B
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