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Gujarat High Court judgments, 2006

855 judgments · page 2 of 43

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High Courts19 Dec 2006Dismissed

Liberty Cinema A Patnership Firm Vs The State of Gujarat and Another

Gujarat High Court · (2007) 3 GLR 2638

Bombay Entertainment Duty and Advertisements Act, 1923 — Section 6, 6(3)Gujarat Entertainment Tax Act, 1977 — Section 29
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High Courts19 Dec 2006

Oriental Insurance Co. Ltd. Vs Minor Vatsal Timirbhai Shah and Others

Gujarat High Court · (2007) ACJ 2750 : (2007) 1 GLR 890

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High Courts18 Dec 2006

Bachiben Naranbha Vs State of Gujarat and Others

Gujarat High Court · (2007) 3 GLR 1918

Bombay Police Act, 1951 — Section 110, 117Civil Procedure Code Amendment Act, 1973 — Section 176Constitution of India, 1950 — Article 14, 142, 19, 21, 226
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High Courts18 Dec 2006Dismissed

Dalpatbhai Jasraj Dalwadi and Others Vs State of Gujarat and Others

Gujarat High Court · (2007) 1 GLR 882

Constitution of India, 1950 — Article 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 2(6)
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High Courts18 Dec 2006Dismissed

Saiyed Salim Saiyed Hussain Saiyed Vs State of Gujarat

Gujarat High Court · (2007) 1 GLR 834

Criminal Procedure Code, 1973 (CrPC) — Section 157, 313, 374, 464Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 29, 42, 42(1)
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High Courts18 Dec 2006Allowed

Bhikhabhai Rasulbhai Bhokariya Vs State of Gujarat and Another

Gujarat High Court · (2006) 12 GUJ CK 0036

Constitution of India, 1950 — Article 311
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High Courts18 Dec 2006Dismissed

Dalpatbhai Jasraj Dalwadi and Others Vs State of Gujarat

Gujarat High Court · AIR 2007 Guj 123

Constitution of India, 1950 — Article 227Gujarat Rural Debtors Relief Act, 1976 — Section 2, 2(6)
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High Courts18 Dec 2006Allowed

M.M. Agravat Vs State of Gujarat and Another

Gujarat High Court · (2006) 12 GUJ CK 0017

Constitution of India, 1950 — Article 14, 21, 226, 311
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High Courts15 Dec 2006Dismissed

Nilkanth Sudhirbhai Pandya Vs State of Gujarat and Others

Gujarat High Court · (2007) 1 GLR 581

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 16, 5APetroleum and Minerals Pipelines (Acquisition of Right of User in Land) Rules, 1963 — Rule 3, 3(2), 3(3), 8, 8(3)
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High Courts15 Dec 2006

Uttar Gujarat Vij Company Ltd. and Another Vs Haribhai Chhaganbhai Bharwad

Gujarat High Court · AIR 2007 Guj 84

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High Courts15 Dec 2006Dismissed

Vasantlal Ratilal Jasani Vs The State of Gujarat

Gujarat High Court · (2007) 3 GLR 2706

Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(2), 10(3), 2(1)
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High Courts15 Dec 2006Dismissed

Harivadan Bhagwandas and Others Vs Chandaben and Another

Gujarat High Court · (2007) 54 GLH 27 : (2007) 27 GLH 54 : (2007) 3 GLR 2498

Bombay Tenancy Act, 1939 — Section 2ABombay Tenancy and Agricultural Lands Act, 1948 — Section 2, 32G, 4, 88
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High Courts14 Dec 2006Dismissed

Bajaj Allianz General Ins. Company Ltd. Vs Belaben @ Bhumikaben Yatinkumar and Others

Gujarat High Court · (2006) 12 GUJ CK 0066

Motor Vehicles Act, 1939 — Section 92A, 92A(3), 92A(4)Motor Vehicles Act, 1988 — Section 140, 140(3), 140(4), 145, 163A
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High Courts14 Dec 2006Dismissed

Husenabibi and Another Vs Abdulmiya Kasammiya Kureshi and Others

Gujarat High Court · AIR 2007 Guj 56

Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 20, 21, 21(5)
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High Courts14 Dec 2006

Neetaben Hasmukhbhai Kuberbhaichaudhary and Others Vs Shakrabhai Raimalbhai Rabari and Another

Gujarat High Court · (2008) ACJ 3367 : (2007) 27 GLH 667 : (2007) 2 RCR(Civil) 150

Industrial Disputes Act, 1947 — Section 2Motor Vehicles Act, 1988 — Section 173Payment of Wages Act, 1936 — Section 2
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High Courts13 Dec 2006Dismissed

Mohanbhai Ranchhodbhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2007) 2 GLR 1656

Constitution of India, 1950 — Article 226, 227Forest Act, 1927 — Section 61A, 61B
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High Courts13 Dec 2006Allowed

Taraben Mansukhlal Pala Vs LIC of India

Gujarat High Court · (2008) ACJ 1169 : (2007) 2 GLR 106

Insurance Act, 1938 — Section 45
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High Courts13 Dec 2006

Oriental Insurance Co. Ltd. Vs Savthanji Khodaji Thakor and Others

Gujarat High Court · (2008) ACJ 2486

Motor Vehicles Act, 1988 — Section 173
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High Courts12 Dec 2006

Hansaben Babulal Vaghela Vs State of Gujarat and Others

Gujarat High Court · (2007) 114 FLR 819

Industrial Disputes Act, 1947 — Section 2
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High Courts12 Dec 2006

Pravinbhai Mohanbhai Andani (Patel) and Others Vs State of Gujarat and Others

Gujarat High Court · (2006) 12 GUJ CK 0067

Gujarat Agricultural Produce Markets Act, 1963 — Section 14, 44, 50
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