High Courts12 Jan 2006Allowed
Colourtex and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2006) 198 ELT 169 : (2008) 9 STR 426
Customs Act, 1962 — Section 113, 129B(2), 129C, 129C(1), 129C(2)
COURT ARCHIVE
Gujarat High Court judgments, 2006
855 judgments · page 43 of 43
High Courts12 Jan 2006Dismissed
Union of India (UOI) and Others Vs A.A. Makwana
Gujarat High Court · (2006) 2 GLR 1194
High Courts12 Jan 2006
Divisional Controller Gujarat State Road Transport Corpn. Vs Jayantilal N. Patel and Another
Gujarat High Court · (2006) 26 GLH 565
Constitution of India, 1950 — Article 227
High Courts12 Jan 2006Dismissed
Sanatkumar Mohanlal Lakhani Vs Indian Farmers Fertilisers Co-operative Ltd.
Gujarat High Court · (2006) 01 GUJ CK 0003
Companies Act, 1956 — Article 227Constitution of India, 1950 — Article 226, 227
High Courts10 Jan 2006Allowed
Hemaji Chhabaji and Others Vs Special Land Acquisition Officer and Others
Gujarat High Court · (2006) 01 GUJ CK 0041
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Land Acquisition Act, 1894 — Section 18, 28A
High Courts10 Jan 2006
Natwarlal Chhotulal Patel Vs State of Gujarat and Others
Gujarat High Court · (2006) 110 FLR 166 : (2006) 26 GLH 741 : (2006) 1 GLR 803
High Courts10 Jan 2006
In Re: Aditya Birla Nuvo Ltd.
Gujarat High Court · (2006) 5 CompLJ 99
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts09 Jan 2006
Commissioner of Income Tax Vs Vikrant Crimpers
Gujarat High Court · (2006) 202 CTR 393 : (2006) 282 ITR 503
Income Tax Act, 1961 — Section 143(1), 256(1), 263
High Courts09 Jan 2006Dismissed
Kunvarben Bhikhabhai Aher Vs Labhkunvar Anantprasad Pandit
Gujarat High Court · (2006) 01 GUJ CK 0050
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(3), 26, 26(1), 60Transfer of Property Act, 1882 — Section 106
High Courts09 Jan 2006
Gujarat Steel Tube Employees Union and Another Vs O.L. of Gujarat Steel Tubes Ltd. and Others
Gujarat High Court · (2006) 131 CompCas 410 : (2006) 5 CompLJ 452 : (2006) 70 SCL 407
Companies (Court) Rules, 1959 — Rule 272, 273, 274Companies Act, 1956 — Section 446, 446(2), 457, 529, 529(1)Provincial Insolvency Act, 1920 — Section 28(6), 47, 47(3)
High Courts09 Jan 2006Allowed
Dr. Anil K. Khandelwal and Others Vs Shri Maksud Saiyed and Another
Gujarat High Court · (2006) CriLJ 3180 : (2006) 3 GLR 2043
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 3(2B)Companies Act, 1956 — Section 5, 63, 68Constitution of India, 1950 — Article 226, 227
High Courts09 Jan 2006
B.I.F.R. Vs CMD, APS Star Industries Ltd. and Others
Gujarat High Court · (2006) 01 GUJ CK 0040
Companies Act, 1956 — Section 391, 394Industrial Disputes Act, 1947 — Section 25NSick Industrial Companies (Special Provisions) Act, 1985 — Section 18, 19(2), 20(1), 22, 22A
High Courts09 Jan 2006
Commissioner of Income Tax Vs Rewashanker A. Kothari
Gujarat High Court · (2006) 201 CTR 510 : (2006) 283 ITR 338
Income Tax Act, 1961 — Section 143(1), 256(1), 263
High Courts09 Jan 2006
Commissioner of Income Tax Vs Prabhudas Kishordas Tobacco Products Pvt. Ltd.
Gujarat High Court · (2006) 201 CTR 312 : (2006) 282 ITR 568
Income Tax Act, 1961 — Section 256(1), 80HH, 80I, 80JWealth Tax Act, 1957 — Section 5(1)
High Courts09 Jan 2006Dismissed
Indian Institute of Management Vs Gujarat Mazdoor Sabha and Others
Gujarat High Court · (2006) 110 FLR 674
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5), 2