High Courts18 Jan 2006
G.S. Nanjee and Sons Vs Commissioner of Income Tax
Gujarat High Court · (2006) 201 CTR 393 : (2006) 284 ITR 172
Income Tax Act, 1961 — Section 143(1), 144, 145, 145(2), 256(1)
COURT ARCHIVE
Gujarat High Court judgments, 2006
855 judgments · page 42 of 43
High Courts18 Jan 2006Allowed
Mahebubbhai @ Senior Chhotubegmogal Vs Commissioner of Police and Others
Gujarat High Court · (2006) 01 GUJ CK 0023
Arms Act, 1959 — Section 25(1)Bombay Prohibition Act, 1949 — Section 135Constitution of India, 1950 — Article 226
High Courts18 Jan 2006Allowed
Arora Industries Vs Abdulhameed Abdulrasheed
Gujarat High Court · (2006) 111 FLR 836 : (2006) 3 LLJ 24
Industrial Disputes Act, 1947 — Section 10, 33C2
High Courts18 Jan 2006Dismissed
Kheda Jilla Panchayat Sanitaryinspectors and Vaccinators Assn. Vs State of Gujart and Others
Gujarat High Court · (2006) 01 GUJ CK 0021
Constitution of India, 1950 — Article 14, 16, 309Gujarat Panchayats (Amendment) Act, 1967 — Section 323Multi Purpose Health Worker (Health and Family Welfare Division) Recruitment Rules, 1981 — Rule 3(3)
High Courts17 Jan 2006
Harsiddh Specific Family Trust Vs Commissioner of Income Tax
Gujarat High Court · (2006) 202 CTR 390 : (2006) 284 ITR 105 : (2007) 163 TAXMAN 603
Income Tax Act, 1961 — Section 254(1), 256(1), 263
High Courts17 Jan 2006Dismissed
Raghavjibhai Narsinhbhai Patel and Others Vs Amroli Anjuman Fund and Others
Gujarat High Court · AIR 2006 Guj 78
Bombay Public Trusts Act, 1950 — Section 36, 55Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 10
High Courts17 Jan 2006Dismissed
Hargovindbhai P. Patel Vs D.G.P. and Another
Gujarat High Court · (2006) 01 GUJ CK 0024
Constitution of India, 1950 — Article 14, 16, 226, 309Gujarat Police Manual, 1975 — Rule 53
High Courts16 Jan 2006Dismissed
O.N.G.C. Ltd. Vs O.L. of Ambica Mills Co. Ltd. and Others
Gujarat High Court · (2006) 132 CompCas 606 : (2006) 71 SCL 274
Companies Act, 1913 — Section 109Companies Act, 1956 — Section 125, 125(1), 125(2), 125(3), 125(4)Constitution of India, 1950 — Article 129, 142
High Courts16 Jan 2006
Patel Brass Works Vs Commissioner of Income Tax
Gujarat High Court · (2006) 205 CTR 139 : (2006) 286 ITR 598
Income Tax Act, 1961 — Section 2(14), 2(47), 256(1), 45
High Courts16 Jan 2006Allowed
Kandla Port Workers'' Union Vs Union of India (UOI) and Another
Gujarat High Court · (2006) 26 GLH 772
Constitution of India, 1950 — Article 226Food Corporations Act, 1964 — Section 12A, 12A(4), 13Industrial Disputes Act, 1947 — Section 10
High Courts13 Jan 2006
Institute of Hotel Management Vs Savabhai Gobarbhai Parmar
Gujarat High Court · (2006) 01 GUJ CK 0056
Administrative Tribunals Act, 1985 — Section 14(3)
High Courts13 Jan 2006Allowed
M.F. Saiyed Vs State of Gujarat and Others
Gujarat High Court · (2006) 01 GUJ CK 0055
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts13 Jan 2006Dismissed
Mahamad Parvezkhan Mahamad Faruqkhan Shaikh and Another Vs State of Gujarat
Gujarat High Court · (2006) 2 GLR 925
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 134, 47Income Tax Act, 1922 — Section 34
High Courts13 Jan 2006Allowed
Ambalal Sarabhai Enterprises Ltd. Vs Sales Tax Officer-1 Class 1 and Others
Gujarat High Court · (2006) 01 GUJ CK 0030
Constitution of India, 1950 — Article 286, 366Gujarat Sales Tax Act, 1969 — Section 2, 3A, 87
High Courts13 Jan 2006Dismissed
Dilipbhai Maneklal Vyas Vs Ahmedabad Electricity Company Limited
Gujarat High Court · (2006) 01 GUJ CK 0029
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts13 Jan 2006Allowed
Rajubhai R. Vankar and Another Vs State of Gujarat and Others
Gujarat High Court · (2006) 01 GUJ CK 0028
Constitution of India, 1950 — Article 12, 226Industrial Disputes Act, 1947 — Section 29, 33Land Acquisition Act, 1984 — Section 23
High Courts13 Jan 2006Allowed
Jayeshkumar Amratlal Makwana Vs State of Gujarat and Others
Gujarat High Court · (2006) 01 GUJ CK 0004
High Courts12 Jan 2006Allowed
Thakorbhai C. Padhiyar Vs Fag Precession Bearing Ltd.
Gujarat High Court · (2006) 01 GUJ CK 0053
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 33, 33(2)
High Courts12 Jan 2006Dismissed
Sharda Chemicals and Others Vs Fulaji Babaji and Others
Gujarat High Court · (2006) 111 FLR 297
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227Industrial Disputes (Gujarat) Rules, 1966 — Rule 26A
High Courts12 Jan 2006
Pravin A. Parmar Vs Secretary Yourh, Services and Cultural Activities Department and Others
Gujarat High Court · (2006) 3 GLR 2059
Constitution of India, 1950 — Article 14, 16, 226