COURT ARCHIVE

Gujarat High Court judgments, 2006

855 judgments · page 40 of 43

High Courts02 Feb 2006Allowed

Outdoor Advertising Owners'' Association of Ahmedabad and Another Vs State of Gujarat and Others

Gujarat High Court · AIR 2006 Guj 157

Bombay Provincial Municipal Corporations Act, 1949 — Section 11, 11(2), 183(5), 244, 245

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High Courts02 Feb 2006Dismissed

M.D. Dodiya Vs District Development Officer and Another

Gujarat High Court · (2006) 02 GUJ CK 0032

Bombay Civil Services Rules, 1959 — Rule 144, 145, 146, 189, 189AConstitution of India, 1950 — Article 226Gujarat Civil Services (Pension) Rules, 2002 — Rule 24, 24(3)

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High Courts02 Feb 2006Dismissed

R. Gandhi Vs Radhekishen Ramnaresh Mishra and Others

Gujarat High Court · AIR 2006 Guj 115

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High Courts02 Feb 2006Dismissed

Rashmikaben Bahecharbhai Patel Vs State of Gujarat and Others

Gujarat High Court · (2006) 110 FLR 1018

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High Courts01 Feb 2006Dismissed

Kanubhai P. Shah Vs Bank of Baroda and Others

Gujarat High Court · (2006) 111 FLR 1147 : (2006) 3 LLJ 373

Constitution of India, 1950 — Article 226

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High Courts01 Feb 2006Allowed

H.A. Vyas Vs State of Gujarat and Another

Gujarat High Court · (2006) 02 GUJ CK 0047

Constitution of India, 1950 — Article 14, 16, 226

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High Courts01 Feb 2006Allowed

Zahir Maksudbhai Vohra Vs Police Officer In Charge and Others

Gujarat High Court · (2006) 3 GLR 2458

Criminal Procedure Code, 1973 (CrPC) — Section 209Penal Code, 1860 (IPC) — Section 307, 326

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High Courts31 Jan 2006

Renukaben Rashmikant Padia Vs Bank of Maharashtra and Another

Gujarat High Court · (2006) 26 GLH 704 : (2006) 3 LLJ 169

Bank of Maharashtra Employees Pension Regulations, 1955 — Regulation 22, 43, 48, 49Constitution of India, 1950 — Article 14, 16, 21, 226Penal Code, 1860 (IPC) — Section 408, 409

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High Courts31 Jan 2006

Saiyadna M. Burhanuddin Saheb Vs Taraben Mohammed Shafi Ibrahimhakim Heirs of S.I. Hakim and Others

Gujarat High Court · (2006) 01 GUJ CK 0047

Bombay Public Trusts Act, 1950 — Section 10, 21Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5

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High Courts31 Jan 2006

New India Assurance Co. Ltd. Vs Rajabhai Varsangbhai Bharwad and Others

Gujarat High Court · (2006) ACJ 2222

Industrial Disputes Act, 1947 — Section 10, 33, 33(2)

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High Courts31 Jan 2006

Mohammadbhai Hasambhai Khatki Vs The State of Gujarat and Another

Gujarat High Court · (2006) 01 GUJ CK 0008

Criminal Procedure Code, 1973 (CrPC) — Section 451

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High Courts30 Jan 2006Dismissed

Sailesh Natvarlal Patel and Another Vs State of Gujarat and Another

Gujarat High Court · (2006) 01 GUJ CK 0046

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts30 Jan 2006Dismissed

State of Gujarat Vs Balu Bhika Salat

Gujarat High Court · (2006) 01 GUJ CK 0045

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 379Penal Code, 1860 (IPC) — Section 302, 326, 504

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High Courts30 Jan 2006Dismissed

M.P. Sanjay and Others Vs State of Guajarat and Another

Gujarat High Court · (2006) 01 GUJ CK 0010

Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 156(2), 177, 178Guardians and Wards Act, 1890 — Section 25Penal Code, 1860 (IPC) — Section 498A

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High Courts27 Jan 2006

Hetalben Jitendrakumar Vyas Vs Police Inspector

Gujarat High Court · AIR 2006 Guj 97

Bombay Police Act, 1951 — Section 33

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High Courts27 Jan 2006Allowed

Toppan Plywood Private Ltd. Vs Union of India (UOI)

Gujarat High Court · (2006) 198 ELT 495

Central Excises and Salt Act, 1944 — Section 35F

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High Courts27 Jan 2006Dismissed

V.R. Makwana Vs State of Gujarat and Others

Gujarat High Court · (2006) 01 GUJ CK 0044

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High Courts27 Jan 2006

Jackson Engineers Ltd. and Others Vs Union of India (UOI) and Others

Gujarat High Court · (2006) 199 ELT 34

Central Excise and Sales Tax Appellate Tribunal (Procedure) Rules, 1982 — Rule 18, 18, 18(1), 18(2)

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High Courts27 Jan 2006Allowed

Kantilal Mathudas Dave Vs State of Gujarat and Others

Gujarat High Court · (2006) 01 GUJ CK 0012

Constitution of India, 1950 — Article 14, 21, 22, 22(5), 226Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(2)

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High Courts27 Jan 2006Dismissed

G.N. Lakum and Others Vs Government of Gujarat and Others

Gujarat High Court · (2006) 01 GUJ CK 0011

Constitution of India, 1950 — Article 14, 16, 226, 309Junior Technical Assistant Departmental Examination Rules, 1978 — Rule 1(3), 3Senior Technical Assistant (in the Directorate of Insurance) Recruitment Rules, 1977 — Rule 2, 4, 6

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