High Courts25 Jan 2006
Commissioner of Income Tax Vs Kashiram Textile Mills (P) Ltd.
Gujarat High Court · (2006) 284 ITR 61
Income Tax Act, 1961 — Section 254(2), 256(2)
COURT ARCHIVE
Gujarat High Court judgments, 2006
855 judgments · page 41 of 43
High Courts25 Jan 2006
The State of Gujarat Vs Bhagavan Handu Bahera
Gujarat High Court · (2006) 01 GUJ CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 313, 366(1), 374(2)Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
High Courts25 Jan 2006
New Sorathia Engineering Co. Vs Commissioner of Income Tax
Gujarat High Court · (2006) 282 ITR 642
Income Tax Act, 1961 — Section 144, 256(1), 271(1), 274
High Courts25 Jan 2006
Thummar Anilkumar Valjibhai Vs State of Gujarat and Others
Gujarat High Court · (2006) 01 GUJ CK 0013
High Courts24 Jan 2006Dismissed
New India Assurance Co. Ltd. Vs Babubhai Purshottambhai Harijan and Others
Gujarat High Court · (2006) 4 ACC 225 : (2008) ACJ 104
Civil Procedure Code, 1908 (CPC) — Section 115Gujarat Motor Vehicles Rules, 1989 — Rule 211, 212, 213, 214, 215Motor Vehicles Act, 1988 — Section 140, 141, 141(2), 144, 145
High Courts24 Jan 2006
Gujarat Agriculture University Vs Abdulmajid Mahemudmiya Kazi
Gujarat High Court · (2006) 01 GUJ CK 0015
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2
High Courts24 Jan 2006Dismissed
Commissioner of C. Ex. and Cus. Vs Tuni Textile Mills Ltd.
Gujarat High Court · (2009) 16 STR 227
Central Excises and Salt Act, 1944 — Section 11A, 12Customs Act, 1962 — Section 110(2)
High Courts23 Jan 2006Dismissed
Commissioner of Income Tax Vs M.V. Construction Co.
Gujarat High Court · (2006) 01 GUJ CK 0016
Income Tax Act, 1961 — Section 28, 37, 40A, 40A(3), 44AD
High Courts21 Jan 2006
Bai Dahi and Others Vs State of Gujarat and Another
Gujarat High Court · (2006) 01 GUJ CK 0066
High Courts21 Jan 2006Allowed
Chevrrolet Dyes Intermediates and Agrochem Industries Vs Union of India (UOI) and Others
Gujarat High Court · (2006) 01 GUJ CK 0017
High Courts21 Jan 2006Allowed
Abhishek Fashions Pvt. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2006) 202 ELT 762 : (2008) 10 STR 502
Central Excises and Salt Act, 1944 — Section 11AConstitution of India, 1950 — Article 226
High Courts20 Jan 2006
Deputy Collector and Chairman and Another Vs Mohamad Farooqu Razvi
Gujarat High Court · (2006) 01 GUJ CK 0018
Industrial Disputes Act, 1947 — Section 10, 33A, 33C(2)
High Courts19 Jan 2006
A.R.N. Setalvad Vs State of Gujarat and Others
Gujarat High Court · (2006) 01 GUJ CK 0065
Constitution of India, 1950 — Article 136, 226
High Courts19 Jan 2006Dismissed
Rajkot District Panchayat Vs Vinod Dhanjibhai Virpuria
Gujarat High Court · (2006) 01 GUJ CK 0064
Constitution of India, 1950 — Article 227Industrial Disputes (Amendment) Act, 1984 — Section 2Industrial Disputes Act, 1947 — Section 17B, 2, 25F
High Courts19 Jan 2006
Commissioner of Income Tax Vs Industrial Machinery Mfg. (P) Ltd.
Gujarat High Court · (2006) 282 ITR 595
Income Tax Act, 1961 — Section 154, 214, 246, 246(1), 246(2)
High Courts19 Jan 2006
Chandreshbhai Rugnathbhai Gadhia Vs State of Gujrat and Others
Gujarat High Court · (2006) 3 GLR 2461
Gujarat Agricultural Produce Markets Act, 1963 — Section 11, 11(1), 14Gujarat Agricultural Produce Markets Rules, 1965 — Rule 27Penal Code, 1860 (IPC) — Section 302
High Courts18 Jan 2006Allowed
Jitubhai R. Parmar Vs Project Technologist Pvt. Ltd.
Gujarat High Court · (2006) 01 GUJ CK 0063
Constitution of India, 1950 — Article 14, 21, 226, 227Industrial Disputes (Central) Rules, 1957 — Rule 26AIndustrial Disputes (Gujarat) Rules, 1966 — Rule 26, 26A, 26B
High Courts18 Jan 2006
Ishwarbhai Ganpatbhai Patel Vs State of Gjarat and Others
Gujarat High Court · (2006) 1 GLR 758
Constitution of India, 1950 — Article 226, 309, 310, 311Gujarat Town Planning and Urban Development Act, 1976 — Section 10, 11, 12, 13, 14Gujarat Town Planning and Urban Development Rules, 1979 — Rule 3, 56, 6
High Courts18 Jan 2006Dismissed
Hansraj M. Chudasama Vs GSRTC
Gujarat High Court · (2004) 3 GLR 780
Constitution of India, 1950 — Article 227
High Courts18 Jan 2006Allowed
Nareshkumar Amrutlal Raval Vs State of Gujarat
Gujarat High Court · (2006) 2 GLR 1186
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 498A