High Courts05 Dec 2006
H.G. Modi and Others Vs State of Gujarat and Another
Gujarat High Court · (2007) 3 GLR 2488
All India Council for Technical Education Act, 1987 — Section 10, 20Constitution of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Gujarat High Court judgments, 2006
855 judgments · page 4 of 43
High Courts04 Dec 2006
Employees State Insurance Corporation Vs Vasantbhai Bhudarbhai Parmar
Gujarat High Court · (2007) 1 GLR 879 : (2007) 3 LLJ 263
Civil Procedure Code, 1908 (CPC) — Section 100Employees State Insurance Act, 1948 — Section 82Limitation Act, 1963 — Section 12, 5
High Courts04 Dec 2006
Shree Vidhya Vikas Mandal and Others Vs State of Gujarat and Others
Gujarat High Court · (2007) 1 GLR 479
Constitution of India, 1950 — Article 14, 19(1)Gujarat Secondary Education Act, 1972 — Section 21, 31, 34, 35, 35(1)Gujarat Secondary Education Regulations, 1974 — Regulation 2, 9, 9A
High Courts04 Dec 2006Dismissed
Navinchandra K. Chavda Vs Range Forest Officer and Another
Gujarat High Court · (2006) 12 GUJ CK 0012
Constitution of India, 1950 — Article 226, 227, 48A, 51AForest Act, 1927 — Section 61AGujarat Forest (Amendment) Act, 1983 — Section 52, 52(1), 55, 57, 59
High Courts04 Dec 2006
Commissioner of Income Tax Vs Manibhai and Bros.
Gujarat High Court · (2006) 12 GUJ CK 0005
Income Tax Act, 1961 — Section 271(1)
High Courts04 Dec 2006
Bipinkumar Haribhai Kumbhani Vs State of Gujarat
Gujarat High Court · (2007) 27 GLH 303
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 376Penal Code, 1860 (IPC) — Section 376, 506(2)
High Courts02 Dec 2006Allowed
State of Gujarat Vs Kishorbhai Babubhai Jani and Others
Gujarat High Court · (2006) 12 GUJ CK 0048
Criminal Procedure Code, 1973 (CrPC) — Section 397Prevention of Food Adulteration Act, 1954 — Section 13(1), 13(3), 13(5)
High Courts01 Dec 2006
Parshottamdas Haribhai Patel Vs State of Gujarat
Gujarat High Court · (2007) 27 GLH 176 : (2007) 2 GLR 1675
Criminal Procedure Code, 1973 (CrPC) — Section 451, 452Penal Code, 1860 (IPC) — Section 395, 397
High Courts01 Dec 2006
Khimjibhai Harjivanbhai Patadia Vs Patel Govindbhai Bhagvanbhai and Others
Gujarat High Court · (2006) 12 GUJ CK 0026
Contract Act, 1872 — Section 62
High Courts01 Dec 2006Dismissed
The New India Assurance Company Ltd. Vs The State Trading Corporation of India Ltd. and Another
Gujarat High Court · (2006) 12 GUJ CK 0001
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 2, 115 , 124Constitution of India, 1950 — Article 141, 226, 227Contract Act, 1872 — Section 73
High Courts30 Nov 2006
Govindbhai M. Karshala Vs Gujarat Electricity Transmission Corp. Ltd. and Another
Gujarat High Court · (2006) 11 GUJ CK 0072
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 78
High Courts30 Nov 2006
Patel Babubhai Butabhai Vs Koli Khodabhai Mangalbhai and Another
Gujarat High Court · (2006) 11 GUJ CK 0067
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 15, Order 5 Rule 16, Order 5 Rule 17, Order 5 Rule 18, Order 5 Rule 19
High Courts30 Nov 2006
New India Assurance Co. Ltd. Vs Takhuben Raghabhai and Others
Gujarat High Court · (2008) ACJ 989
Constitution of India, 1950 — Article 141, 32Fatal Accidents Act, 1855 — Section 1, 2Motor Vehicles Act, 1939 — Section 110, 110(1), 110A, 110B, 110C
High Courts28 Nov 2006
Commissioner of Income Tax Vs Maheshkumar A. Rathod
Gujarat High Court · (2008) 296 ITR 146 : (2009) 176 TAXMAN 283
Income Tax Act, 1961 — Section 116, 139, 142(1), 143(1), 143(2)
High Courts28 Nov 2006Dismissed
Banaskantha Dist. Co-op. Milk Producers Union Ltd. Vs Prajapati Jayantibhai Bababhai and Others
Gujarat High Court · (2007) 27 GLH 457
Motor Vehicles Act, 1939 — Section 110AA, 110D, 110D
High Courts28 Nov 2006Dismissed
R.S. Nanavati Vs State Bank of India and Others
Gujarat High Court · (2007) 114 FLR 191 : (2007) 1 GLR 788
Constitution of India, 1950 — Article 14, 16State Bank of India Act, 1955 — Section 43
High Courts28 Nov 2006Allowed
Mafatlal Keshavlal Patel Vs Jagudan Dudh Utpatak Sahakari Mandli Ltd. and Another
Gujarat High Court · (2006) 11 GUJ CK 0011
Constitution of India, 1950 — Article 226, 227Gujarat Co-operative Societies Act, 1961 — Section 24, 96, 96(1)Industrial Disputes Act, 1947 — Section 33
High Courts27 Nov 2006Allowed
Pravinbhai Mohanbhai Raiyani and Others Vs State of Gujarat and Others
Gujarat High Court · (2007) 3 GLR 2606
High Courts27 Nov 2006Dismissed
Govindbhai Mahipatbhai Desai since deceased, through his Vs State of Gujarat and Another
Gujarat High Court · (2007) 1 GLR 650
Constitution of India, 1950 — Article 226
High Courts27 Nov 2006Allowed
Naved S. Kadri thro'' P.O.A. Tarik Nizamoddin Saiyed Vs Mustak Mohamad Mansuri and Others
Gujarat High Court · (2006) 11 GUJ CK 0018
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Gujarat Co-operative Societies Act, 1961 — Section 96