High Courts20 Nov 2006
United India Insurance Co. Ltd. Vs Laljibhai Hamirbhai and Others
Gujarat High Court · (2008) ACJ 528 : (2007) 1 GLR 633
Civil Procedure Code, 1908 (CPC) — Section 11Motor Vehicles Act, 1988 — Section 110D, 36(2), 49B, 96(2)
COURT ARCHIVE
Gujarat High Court judgments, 2006
855 judgments · page 6 of 43
High Courts20 Nov 2006Dismissed
Parikh Gopalbhai Krishnakant Vs State of Gujarat and Another
Gujarat High Court · (2007) 3 GLR 2652
Criminal Procedure Code, 1973 (CrPC) — Section 397, 468Essential Commodities Act, 1955 — Section 12AA, 12AA(1), 7
High Courts17 Nov 2006Dismissed
Special LAQ Officer Vs Punjabhai Dhulabhai Nadiya and Another
Gujarat High Court · (2006) 11 GUJ CK 0085
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 5A(2), 6
High Courts17 Nov 2006Dismissed
State of Gujarat Vs Hasmukhbhai Mangalbhai Patel, Owner of Haroliay Dugdhalaya
Gujarat High Court · (2007) CriLJ 888 : (2007) 88 GLH 27 : (2007) 27 GLH 88
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 378(1)(B)Limitation Act, 1963 — Section 5Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 2(1), 7(1), 7(5)
High Courts17 Nov 2006Dismissed
The Executive Engineer and Another Vs Gandabhai Bechardas Patel
Gujarat High Court · (2006) 11 GUJ CK 0034
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 5A(2), 6
High Courts17 Nov 2006Allowed
Rajusinh Udesinh Vs State of Gujarat
Gujarat High Court · (2006) 11 GUJ CK 0027
Essential Commodities Act, 1955 — Section 7
High Courts17 Nov 2006Dismissed
Sajidbeg Asifbeg Mirza Vs State of Gujarat
Gujarat High Court · (2007) 27 GLH 400
Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 11, 24, 25
High Courts16 Nov 2006
Commissioner of Income Tax Vs Lok Prakashan Ltd.
Gujarat High Court · (2006) 11 GUJ CK 0106
Income Tax Act, 1922 — Section 22, 22(2), 23(4), 34, 34(1)Income Tax Act, 1961 — Section 147, 148, 149, 150, 151
High Courts16 Nov 2006Dismissed
Executive Engineer and Others Vs Parsanben Varadhbhai
Gujarat High Court · (2006) 11 GUJ CK 0088
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 4, 4(1), 54, 5A(2)
High Courts16 Nov 2006Dismissed
Chamariya Bhikha Kara thr'' his Power of Attorney Vs State of Guajrat and Others
Gujarat High Court · (2006) 11 GUJ CK 0087
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 4(1), 48, 5A(2), 6
High Courts16 Nov 2006
Vijaya Meghji Jungi Vs Union of India (UOI) and Others
Gujarat High Court · (2006) 11 GUJ CK 0080
High Courts16 Nov 2006Allowed
Ganesh Corporation Vs Gujarat Vidyut Board and Others
Gujarat High Court · (2006) 11 GUJ CK 0054
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 10(2), Order 7 Rule 10A, 15
High Courts16 Nov 2006
Commissioner of Income Tax Vs Prakash Oil Industries and Ginning Factory
Gujarat High Court · (2006) 11 GUJ CK 0048
Income Tax Act, 1961 — Section 119(2), 148, 256, 256(2), 271(1)Wealth Tax Act, 1957 — Section 17
High Courts16 Nov 2006Dismissed
Spl. LAQ Officer Vs Mobatsang Govindsang and Others
Gujarat High Court · (2006) 11 GUJ CK 0035
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 54, 5A(2), 6
High Courts16 Nov 2006Allowed
Ganchi Mohmadbhai Kaduji Vs State of Gujarat and Another
Gujarat High Court · (2006) 11 GUJ CK 0009
Civil Procedure Code Amendment Act, 1999 — Order 6 Rule 17 , Order 6 Rule 18Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17Limitation Act, 1908 — Article 144
High Courts16 Nov 2006Allowed
Thakor Viraji Jesangji Vs (The) State of Gujarat
Gujarat High Court · (2007) 27 GLH 169
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 332Probation of Offenders Act, 1958 — Section 3, 4
High Courts15 Nov 2006Dismissed
Ramesh Kanjibhai Patni Vs State of Gujarat
Gujarat High Court · (2006) 11 GUJ CK 0104
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts15 Nov 2006Allowed
Manish Jitubhai Patel Vs The State of Gujarat and Another
Gujarat High Court · (2006) 11 GUJ CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 357(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 Nov 2006
Kayyumbhai Yusufbhai Shaikh Vs State of Gujarat
Gujarat High Court · (2007) 2 GLR 1796
Arms Act, 1959 — Section 25(IB)Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Essential Commodities Act, 1955 — Section 3, 7
High Courts15 Nov 2006Allowed
Minubhai Jamshedji Italia Vs Mamlatdar and Alt Chikhali and Others
Gujarat High Court · (2006) 11 GUJ CK 0071
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 31, 32(1)(B), 32FF