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Gujarat High Court judgments, 2006

855 judgments · page 5 of 43

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High Courts27 Nov 2006Dismissed

Mohmed Salim Samsuddin Shaikh Vs State of Gujarat

Gujarat High Court · (2006) 11 GUJ CK 0015

Arms Act, 1959 — Section 25(1), 25(1)(AA), 35Criminal Procedure Code, 1973 (CrPC) — Section 313
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High Courts27 Nov 2006Allowed

State of Gujarat Vs Uttamchand Hathichand Shah and Others

Gujarat High Court · (2006) 11 GUJ CK 0014

Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 203, 257, 397
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High Courts24 Nov 2006

New India Assurance Co. Ltd. Vs Minor Arka Chakraborty and Others

Gujarat High Court · (2006) 11 GUJ CK 0066

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High Courts24 Nov 2006

Tushar D. Bhatt Vs State of Gujarat and Others

Gujarat High Court · (2007) 2 GLR 1365

Constitution of India, 1950 — Article 226Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 6
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High Courts24 Nov 2006Allowed

Jivabhai Bhayabhai Khachar Vs State of Gujarat

Gujarat High Court · (2006) 11 GUJ CK 0016

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 26, 29
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High Courts24 Nov 2006Dismissed

Manish Amrutlal Vaniya and Another Vs The State of Gujarat

Gujarat High Court · (2006) 11 GUJ CK 0008

Penal Code, 1860 (IPC) — Section 114, 306, 323, 498A, 506(2)
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High Courts23 Nov 2006

Babulal Badriprasad Varma Vs Surat Municipal Corporation and Others

Gujarat High Court · (2006) 11 GUJ CK 0096

Gujarat Town Planning and Urban Development Act, 1976 — Section 46, 46(3), 67
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High Courts23 Nov 2006

Rajiv Mangilal Jain Vs State of Gujarat and Another

Gujarat High Court · (2007) 2 GLR 1295

Criminal Procedure Code, 1973 (CrPC) — Section 360, 397Penal Code, 1860 (IPC) — Section 406, 409, 420
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High Courts23 Nov 2006Dismissed

Commissioner of C. Ex. and Cus. Vs Purity Flexpack Ltd.

Gujarat High Court · (2008) 223 ELT 361 : (2008) 9 STR 126

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High Courts22 Nov 2006Dismissed

Manubhai Khodabhai Patel and Others Vs State of Guajrat and Others

Gujarat High Court · (2006) 11 GUJ CK 0029

Constitution of India, 1950 — Article 243, 243E, 243Q
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High Courts22 Nov 2006

S.S. Parmar Vs Gujarat State Warehousing Corporation and Another

Gujarat High Court · (2006) 11 GUJ CK 0023

Constitution of India, 1950 — Article 226, 311(2)
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High Courts21 Nov 2006Dismissed

Kanaiyalal Nandumal and Another Vs State of Gujarat and Another

Gujarat High Court · (2007) 3 GLR 2694

Bombay Land Revenue Code, 1879 — Section 64A, 65, 65, 65A, 66
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High Courts21 Nov 2006

Kartik Kiritbhai Patel and Others Vs Hansaben and Another

Gujarat High Court · (2006) 11 GUJ CK 0061

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 47
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High Courts21 Nov 2006Dismissed

Commissioner of Central Excise and Customs Vs Steelco Gujarat Ltd.

Gujarat High Court · (2010) 254 ELT 29

Central Excise Rules, 1944 — Rule 57(E), 57E(3)
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High Courts20 Nov 2006Dismissed

New India Assurance Co. Ltd. Vs Ramsinh Abhesinh Rathod and Others

Gujarat High Court · (2006) 11 GUJ CK 0074

Motor Vehicles Act, 1988 — Section 173
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High Courts20 Nov 2006

Gujarat State Sugar Federation Ltd. and Another Vs Union of India (UOI) and Others

Gujarat High Court · (2006) 11 GUJ CK 0069

Constitution of India, 1950 — Article 14, 226, 226(2)Customs Act, 1962 — Section 159, 25Jute Packaging Materials (Compulsory Use in Packing Commodities) Act, 1987 — Section 23, 3, 3(1), 3(2), 4
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High Courts20 Nov 2006

Prakash Govindbhai Meghani Vs Shasnadhikari and Another

Gujarat High Court · (2006) 11 GUJ CK 0058

Constitution of India, 1950 — Article 14
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High Courts20 Nov 2006Allowed

National Insurance Company Limited Vs Sureshbhai @ Sureshchandra Maganbhai Parmar and Others

Gujarat High Court · (2006) 11 GUJ CK 0052

Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 171
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High Courts20 Nov 2006Dismissed

Spl. LAQ Officer and Another Vs Heirs of Kavabhai Pochabhai Rakhuben Punabhai and Another

Gujarat High Court · (2006) 11 GUJ CK 0033

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)
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High Courts20 Nov 2006Dismissed

Spl. LAQ Officer Vs Punabhai Virabhai and Another

Gujarat High Court · (2006) 11 GUJ CK 0032

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4, 4(1), 54, 5A(2)
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