High Courts11 Dec 2006Allowed

Kantilal H. Patel Vs State of Gujarat

Gujarat High Court · (2006) 12 GUJ CK 0037

Bombay Land Revenue Code, 1879 — Section 135, 135BCriminal Procedure Code, 1973 (CrPC) — Section 311, 313Penal Code, 1860 (IPC) — Section 161
High Courts06 Dec 2006

Abdul Masjid Shaikh and Others Vs State of Gujarat

Gujarat High Court · (2006) 12 GUJ CK 0022

Criminal Procedure Code, 1973 (CrPC) — Section 216, 217, 218, 221, 222Penal Code, 1860 (IPC) — Section 114, 302, 306, 323, 342Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)