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Gujarat High Court judgments, 2006

855 judgments · page 7 of 43

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High Courts15 Nov 2006

Punjabhai Kalabhai Vs The Special Secretary, Revenue Dept. and Others

Gujarat High Court · (2006) 11 GUJ CK 0059

Bombay Land Revenue Code, 1879 — Section 211
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High Courts15 Nov 2006Dismissed

New India Assurance Co. Ltd. Vs Ranbai Tulsi Koli and Others

Gujarat High Court · (2006) 11 GUJ CK 0053

Motor Vehicles Act, 1988 — Section 163A, 166, 173
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High Courts15 Nov 2006

Haripara Gamat Dhor Charan Trust and Others Vs State of Gujarat

Gujarat High Court · (2007) 1 GLR 886

Constitution of India, 1950 — Article 226, 227Gujarat Agricultural Lands Ceiling Act, 1960 — Section 3(1)
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High Courts15 Nov 2006Allowed

Uttar Gujarat Vij Company Ltd. Vs Rathod Arunbhai Baldevbhai

Gujarat High Court · (2007) 114 FLR 820

Apprentices Act, 1961 — Section 18Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 17B, 2, 25F
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High Courts14 Nov 2006Dismissed

Hasmukh K. Bhatt Vs State of Gujarat and Others

Gujarat High Court · (2006) 11 GUJ CK 0089

Bombay Land Revenue Code, 1879 — Section 65Constitution of India, 1950 — Article 226Gujarat Gram and Nagar Panchayats (Taxes and Fees) Rules, 1964 — Rule 7(2d)
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High Courts14 Nov 2006Allowed

Shaileshkumar Ishwarbhai Chauhan Vs State of Gujarat

Gujarat High Court · (2006) 11 GUJ CK 0028

Criminal Procedure Code, 1973 (CrPC) — Section 320(6), 401Penal Code, 1860 (IPC) — Section 435
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High Courts13 Nov 2006

Commissioner of Income Tax Vs Star Builders

Gujarat High Court · (2006) 11 GUJ CK 0101

Income Tax Act, 1961 — Section 69A, 69A
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High Courts13 Nov 2006

Krishnakant L. Patel Proprietor Vs Torrent Power AEC Ltd. and Another

Gujarat High Court · (2006) 11 GUJ CK 0090

Constitution of India, 1950 — Article 226
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High Courts13 Nov 2006

General Manager and Another Vs Rabari Jamabhai Sendhabhai

Gujarat High Court · (2006) 11 GUJ CK 0084

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 18, 4(1), 54, 5A(2), 6
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High Courts13 Nov 2006

Milan Dayarambhai Thakkar Vs Niti Pravinbhai Buddhdev

Gujarat High Court · (2006) 11 GUJ CK 0068

Constitution of India, 1950 — Article 227Hindu Adoptions and Maintenance Act, 1956 — Section 23, 23(2), 23(3)Hindu Marriage Act, 1955 — Section 24
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High Courts13 Nov 2006Dismissed

Special LAQ Officer Vs Somabhai Bhalabhai Harijan and Another

Gujarat High Court · (2006) 11 GUJ CK 0031

Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1984 — Section 18, 4, 4(1), 54, 5A(2)
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High Courts13 Nov 2006Allowed

Govind Murji Patel (Kerai) and Others Vs State of Gujarat and Others

Gujarat High Court · (2007) 1 GLR 671

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High Courts10 Nov 2006Disposed Off

Dhall Enterprises and Engineers (P.) Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (2007) 162 TAXMAN 114

British North America Act, 1867 — Section 91, 92, 95Constitution of India, 1950 — Article 12(2), 121, 124, 13, 13(2)Criminal Procedure Code, 1973 (CrPC) — Section 491
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High Courts10 Nov 2006

Administrator of the Specified undertaking of the U.T.I. and Another Vs Ashima Dyecot Ltd.

Gujarat High Court · (2006) 11 GUJ CK 0079

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Companies (Court) Rules, 1959 — Rule 80Companies Act, 1956 — Section 391 , 392(1)
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High Courts10 Nov 2006Dismissed

Vishal Nilesh Mandlewala Vs Justice R.J. Shah (Retd.) Admission Committee (Medical) and Another

Gujarat High Court · (2007) 2 GLR 1764

Guardians and Wards Act, 1890 — Section 19, 4(1), 4(2), 4(3)Hindu Minority and Guardianship Act, 1956 — Section 2, 4, 6Majority Act, 1875 — Section 3
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High Courts10 Nov 2006

Gatorbhai Bhikhabhai Patel Vs State of Gujarat

Gujarat High Court · (2007) CriLJ 1539

Criminal Procedure Code, 1973 (CrPC) — Section 157, 173, 313, 374Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
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High Courts10 Nov 2006

Dhall Enterprised and Engineers P. Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (2007) 207 CTR 729 : (2007) 295 ITR 481

Income Tax Act, 1961 — Section 28, 36, 36(1), 80HH, 80HHC(1)
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High Courts09 Nov 2006Dismissed

Yashvantbhai Vaghela President Vs State of Gujarat and Others

Gujarat High Court · (2006) 11 GUJ CK 0103

Constitution of India, 1950 — Article 15(4), 16
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High Courts09 Nov 2006Allowed

Abdul Razak Haji Gulambhai Qureshi Vs Johrabibi Haji Kalubhai Qureshi and Another

Gujarat High Court · (2008) 2 DMC 341

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)
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High Courts09 Nov 2006Dismissed

Bhupatsinh Narsinh Patel Vs State of Gujarat

Gujarat High Court · (2006) 11 GUJ CK 0075

Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 326
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