High Courts04 Nov 2006Allowed
V.N. Talwani Retired Joint Dist. Judge Vs Registrar and Others
Gujarat High Court · (2006) 11 GUJ CK 0037
Gujarat Civil Services (Pension) Rules, 2002 — Rule 142, 145, 145(1), 145(2)
COURT ARCHIVE
Gujarat High Court judgments, 2006
855 judgments · page 9 of 43
High Courts04 Nov 2006
State of Gujarat Vs Jitendrabhai Ganshyambhai Patel
Gujarat High Court · (2006) 11 GUJ CK 0020
Gujarat Education Cess Act, 1962 — Section 15, 2Gujarat Education Cess Rules, 1962 — Rule 5Gujarat Municipalities Act, 1963 — Section 70, 70(1)
High Courts03 Nov 2006
Dashrathbhai Chandubhai Chauhan Vs Dy. Executive Engineer and Others
Gujarat High Court · (2006) 11 GUJ CK 0077
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25
High Courts03 Nov 2006
Pravinbhai Becherbhai Vankar and Others Vs State of Gujarat
Gujarat High Court · (2006) 11 GUJ CK 0073
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 211, 211(5), 313Penal Code, 1860 (IPC) — Section 114, 323, 324, 337, 503
High Courts03 Nov 2006
Jaydip Babulal Chauhan Vs State of Gujarat
Gujarat High Court · (2007) 3 GLR 2710
Constitution of India, 1950 — Article 14, 16, 226, 32
High Courts03 Nov 2006
Vasudev Jhamumal Dewnani Vs Oil and Natural Gas Corporation Ltd. and Others
Gujarat High Court · (2006) 11 GUJ CK 0042
Constitution of India, 1950 — Article 226
High Courts03 Nov 2006
Javatiben Bhupsinhiji Vs Narpatsinh Bhupsinhiji Deleted and Others
Gujarat High Court · (2008) ACJ 186 : (2007) 2 GLR 1328
Motor Vehicles Act, 1988 — Section 163A, 166, 173Workmens Compensation Act, 1923 — Section 2(1), 2(4)
High Courts03 Nov 2006Dismissed
A.K. Yadav Vs Director
Gujarat High Court · (2006) 11 GUJ CK 0024
Constitution of India, 1950 — Article 226, 227
High Courts02 Nov 2006
United India Insurance Co. Ltd. Vs Thavraja Manji Ninama and Others
Gujarat High Court · (2006) 11 GUJ CK 0081
High Courts02 Nov 2006Dismissed
Deputy Commissioner of Income Tax Vs Smt. Hamidaben N. Narsinh
Gujarat High Court · (2006) 11 GUJ CK 0078
Income Tax Act, 1961 — Section 131(1A)
High Courts02 Nov 2006Allowed
Keshavji Devji Patel through Poa Mohanlal Keshavji and Others Vs State of Gujarat and Others
Gujarat High Court · (2006) 11 GUJ CK 0060
Bombay Town Planning Act, 1954 — Section 21, 53, 54, 55, 71Bombay Town Planning Rules, 1955 — Rule 23, 27Gujarat Town Planning and Urban Development Act, 1976 — Section 21, 22, 23, 24, 25
High Courts02 Nov 2006
Hamidabanu Akbarkhan Pathan Vs The State of Gujarat
Gujarat High Court · (2006) 11 GUJ CK 0045
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 114, 302, 34
High Courts02 Nov 2006Dismissed
Union of India (UOI) and Others Vs Sanjiv Mahendrakumar Joshi
Gujarat High Court · (2006) 11 GUJ CK 0040
Constitution of India, 1950 — Article 226, 227
High Courts02 Nov 2006
Commissioner of Income Tax Vs Manubhai M. Patel
Gujarat High Court · (2008) 296 ITR 143
Income Tax Act, 1961 — Section 116, 139, 142(1), 143(1), 143(2)
High Courts01 Nov 2006Dismissed
Somabhai Nathabhai Talpada and Others Vs State of Gujarat
Gujarat High Court · (2006) 11 GUJ CK 0108
Penal Code, 1860 (IPC) — Section 114, 302, 326, 34, 504
High Courts01 Nov 2006
Patel Mohanbhai Ishwarbhai Vs State of Gujarat and Others
Gujarat High Court · (2006) 11 GUJ CK 0107
Bombay Land Revenue Code, 1879 — Section 211, 65Bombay Tenancy and Agricultural Lands Act, 1948 — Section 17B, 32, 32F, 32I, 32OConstitution of India, 1950 — Article 227
High Courts01 Nov 2006Dismissed
Commissioner of Income Tax Vs Dhariya Builders
Gujarat High Court · (2006) 11 GUJ CK 0076
Income Tax Act, 1961 — Section 69C
High Courts01 Nov 2006
Textile Labour Association Vs O.L. of Ambica Mills Ltd. and Others
Gujarat High Court · (2006) 11 GUJ CK 0041
Companies Act, 1956 — Section 529, 529(A)
High Courts01 Nov 2006
Uday Dilip Shah and Others Vs State of Gujarat and Others
Gujarat High Court · (2006) 11 GUJ CK 0026
Bombay Prevention of Gambling Act, 1887 — Section 13, 4, 5, 6(1)Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Oct 2006
Mohmed Juned Shamsuddin Saiyed and Others Vs K.C. Kapoor, Principal Secretary and Others
Gujarat High Court · (2006) 10 GUJ CK 0033
Arms Act, 1959 — Section 25(1), 27, 29Constitution of India, 1950 — Article 21, 22(1)Contempt of Courts (Gujarat High Court) Rules, 1984 — Rule 17