High Courts28 Jul 1978
Akbar Hussein Gulam Hussein and Another Vs Appellate Authority for Payment of Gratuity and Another
Gujarat High Court · (1979) 1 GLR 1
Factories Act, 1948 — Section 2Payment of Gratuity Act, 1972 — Section 4(1), 4(2), 4(2)
COURT ARCHIVE
Gujarat High Court judgments, 1978
171 judgments · page 6 of 9
High Courts20 Jul 1978
Hakim A. Shah S. Shah Vs State of Gujarat and Another
Gujarat High Court · AIR 1979 Guj 194 : (1979) 20 GLR 692
Constitution of India, 1950 — Article 14, 19(1)Land Acquisition Act, 1894 — Section 47
High Courts18 Jul 1978
The Life Insurance Corporation of India Vs Saubhagyachand T. Vasa and Another
Gujarat High Court · AIR 1981 Guj 36 : (1979) 2 GLR 291
Married Womens Property Act, 1874 — Section 6
High Courts18 Jul 1978
Union of India Vs Transmerine Shipping Agencies Ltd. and Others
Gujarat High Court · AIR 1979 Guj 57
Carriage of Goods by Sea Act, 1925 — Article 4
High Courts13 Jul 1978
Suleman Haji Abdul Satara Vs Miya Mohmed Haji Pirmohmed Silkwala and Others
Gujarat High Court · (1979) 1 GLR 182
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(e), 15(1), 15(1)Transfer of Property Act, 1882 — Section 108
High Courts13 Jul 1978
Babulal Somalal Vs Kantilal Hargovandas
Gujarat High Court · AIR 1979 Guj 50 : (1979) 20 GLR 36
Transfer of Property Act, 1882 — Section 105, 106, 107, 58
High Courts11 Jul 1978
Uka Amra and Another Vs Dhuda Vira
Gujarat High Court · AIR 1979 Guj 42 : (1979) 20 GLR 156
Easements Act, 1882 — Section 7
High Courts10 Jul 1978
The Oriental Fire and General Insurance Co. Ltd. Vs Ganchi Ramanlal Kantilal (Since Decd.) and Others
Gujarat High Court · (1979) 1 GLR 134
Motor Vehicles Act, 1939 — Section 95, 95, 95(2), 95(2)(b), 95(2)(b)
High Courts06 Jul 1978
Municipal Corpo. of the City of Ahmedabad and Another Vs Jyotindra Hariprasad Mehta
Gujarat High Court · (1979) 1 GLR 90
Industrial Disputes Act, 1947 — Section 33(2)(b), 33(2)(b), 7
High Courts29 Jun 1978
Maganbhai Madhavbhai Patel and Others Vs Patel Dhulabhai Chunibhai and Others
Gujarat High Court · (1979) 1 GLR 114
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 85A
High Courts28 Jun 1978
Upleta Municipality, Upleta Vs Yunus Haji Adam Fulara and Others
Gujarat High Court · AIR 1979 Guj 117 : (1978) GLR 1123
Gujarat Municipalities Act, 1963 — Section 253, 253(1)Limitation Act, 1963 — Section 22
High Courts28 Jun 1978
Her Jesa Kachra and Others Vs Marani Jayani Lakhman
Gujarat High Court · AIR 1979 Guj 45 : (1979) 1 GLR 64
Hindu Succession Act, 1956 — Section 15, 8Porbandar State Land Revenue Code, 1940 — Section 41
High Courts19 Jun 1978
Patel Kashiram Lavjibhai Vs Narottamdas Bechardas and Others
Gujarat High Court · AIR 1979 Guj 1 : (1978) GLR 1047
Constitution of India, 1950 — Article 226
High Courts16 Jun 1978
Vasuki Exhibitors Vs Thangadh Gram Panchayat
Gujarat High Court · (1978) 19 GLR 1114
Evidence Act, 1872 — Section 114Gujarat Gram and Nagar Panchayats (Taxes and Fees) Rules, 1964 — Rule 3 , 4
High Courts16 Jun 1978
Anup Engineering Ltd Ahmedabad and Others Vs Union of India and Others
Gujarat High Court · (1978) 2 ELT 533 : (1978) 19 GLR 934
Central Excise Rules, 1944 — Rule 8, 8(1)Central Excises and Salt Act, 1944 — Section 12, 3, 37, 6
High Courts31 May 1978
Sankalchand Valjibhai Patel Vs J.P. Chavda and Others
Gujarat High Court · (1979) 1 GLR 17
Criminal Procedure Code, 1973 (CrPC) — Section 202, 202, 202(1)
High Courts05 May 1978Dismissed
Miss Damyanti Hasmukhlal Patel Vs The South Gujarat University, Surat and others
Gujarat High Court · AIR 1979 Guj 62
Constitution of India, 1950 — Article 133, 14, 19South Gujarat University Act, 1965 — Section 15, 20, 20(xix), 22, 29
High Courts04 May 1978
Ambaben and Others Vs Usmanbhai Amirmiya Shaikh and Others
Gujarat High Court · AIR 1979 Guj 9 : (1978) GLR 913 : (1978) GLR 1134
Motor Vehicles Act, 1939 — Section 95(1)
High Courts03 May 1978
Haryant C. Shelat and Others Vs State of Gujarat and Another
Gujarat High Court · (1978) 19 GLR 970
Constitution of India, 1950 — Article 133(1), 58(I)Gujarat Agricultural University Act, 1969 — Section 2(8), 2(9)Representation of the People Act, 1951 — Section 3, 4, 5, 5A, 6