High Courts10 Oct 1978
Chhotalal Prabhudas Vs Commissioner of Income Tax, Gujarat-V
Gujarat High Court · (1979) 116 ITR 631
Wealth Tax Act, 1957 — Section 2
COURT ARCHIVE
Gujarat High Court judgments, 1978
171 judgments · page 4 of 9
High Courts05 Oct 1978
Bharat Petroleums Vs Commissioner of Income Tax, Gujarat-V
Gujarat High Court · (1979) 116 ITR 75
Income Tax Act, 1961 — Section 155(5), 34, 34(3)
High Courts05 Oct 1978
Addl. Commissioner of Income Tax, Gujarat Vs M.K. Doshi Commissioner of Income Tax, Gujarat-III Vs Devkunverben M. Doshi
Gujarat High Court · (1980) 122 ITR 499
Income Tax Act, 1961 — Section 64, 64(1)
High Courts04 Oct 1978
Manubhai Somabhai Shah Vs Bipinchandra Jagmohandas Parikh and Another
Gujarat High Court · (1979) 1 GLR 409
Criminal Procedure Code, 1973 (CrPC) — Section 321, 321Penal Code, 1860 (IPC) — Section 380
High Courts29 Sept 1978
Khalid Ibrahim Beg and Another Vs State Bank of India
Gujarat High Court · (1979) 1 GLR 525
Ahmedabad City Civil Court Rules, 1961 — Rule 143, 143(c)Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3
High Courts29 Sept 1978
State of Gujarat Vs Sendhaji Mohanji
Gujarat High Court · (1979) 1 GLR 382
Bombay Prohibition Act, 1949 — Section 21, 21(b), 66(1)(b), 66(b), 66(b)
High Courts27 Sept 1978
Suresh Ramanlal Patel Vs State of Gujarat and Others
Gujarat High Court · (1979) 1 GLR 391
Electricity Act, 1910 — Section 50, 50
High Courts21 Sept 1978
Commissioner of Income Tax, Gujarat-II Vs Chudgar Ranchhodlal Jethalal
Gujarat High Court · (1979) 116 ITR 56
Income Tax Act, 1961 — Section 28
High Courts21 Sept 1978
Commissioner of Income Tax, Gujarat-III Vs Manu Engineering Works
Gujarat High Court · (1980) 122 ITR 306
Income Tax Act, 1961 — Section 143(3), 271(1), 274, 274(2)
High Courts20 Sept 1978
Biharilal Nathuram Mali Vs Hirala Biharilal Mali and Others
Gujarat High Court · (1979) 1 GLR 514
Bombay Court Fees Act, 1959 — Article 23(f), 3, 4, 6(iv)(j)
High Courts20 Sept 1978
Pallavi S. Mayor Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1981) 127 ITR 701
Income Tax Act, 1961 — Section 160, 161, 161(1), 164, 166
High Courts19 Sept 1978Allowed
Rasiklal Ranchhodbhai Patel Vs Commissioner of Wealth Tax
Gujarat High Court · (1980) 121 ITR 219
Wealth Tax Act, 1957 — Section 18, 18(1)(a), 18(2A)
High Courts19 Sept 1978
Rasiklal Ranchhodbhai Patel Vs Commissioner of Wealth-tax, Gujarat-IV Shantaban Ranchhodbhai Patel Vs Commissioner of Wealth-tax, Gujarat-IV Vinubhai Ranchhodbhai Patel Vs Commissioner of Wealth-tax, Gujarat-IV
Gujarat High Court · (1980) 121 ITR 219
Wealth Tax Act, 1957 — Section 18, 18(1), 18(2A)
High Courts12 Sept 1978
Virji Lavji Makwana Vs Partners of Business Running in the Name of Rainbow Screen Shades and Others
Gujarat High Court · AIR 1979 Guj 178 : (1979) 20 GLR 352
Civil Procedure Code, 1908 (CPC) — Section 9Transfer of Property Act, 1882 — Section 105
High Courts08 Sept 1978
Dipchand Pyarelal Vs Thakkar Hasmukhlal Keshavlal
Gujarat High Court · (1979) 1 GLR 403
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 29(2)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, Order 9 Rule 9, 9
High Courts08 Sept 1978
Union of India and Another Vs K. Mansukhram and Sons
Gujarat High Court · AIR 1979 Guj 176 : (1979) 20 GLR 333
Railways Act, 1890 — Section 77
High Courts05 Sept 1978
M.D. Parmar Vs Y.B. Zala and Another
Gujarat High Court · (1979) GLR 497 : (1980) 1 LLJ 260
Constitution of India, 1950 — Article 226
High Courts02 Sept 1978
Kumari Jayshree Chandrachud Dixit Vs State of Gujarat and Others
Gujarat High Court · (1979) 1 GLR 614
Admission to First M.B.B.S. Course at the Government Medical Colleges in the State of Gujarat Rules, 1978 — Rule 5.2(A)Constitution of India, 1950 — Article 14Gujarat University Act, 1949 — Section 22(x)
High Courts29 Aug 1978
State of Gujarat Vs Ramji Mandir Trust, Baroda and Others
Gujarat High Court · AIR 1979 Guj 113 : (1979) 20 GLR 399
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 6 Rule 1, 9 , 96
High Courts24 Aug 1978
Charity Commissioner, Gujarat State, Ahmedabad Vs Rustom Faramroz Dabbo and Others
Gujarat High Court · AIR 1979 Guj 168 : (1979) 20 GLR 635
Bombay Public Trusts Act, 1950 — Section 36, 56