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Gujarat High Court judgments, 1978

171 judgments · page 2 of 9

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High Courts01 Dec 1978

Nautambhai Rasikbhai and Others Vs Addl. Spl. Land Acquisition Officer

Gujarat High Court · (1979) 1 GLR 689

Land Acquisition Act, 1894 — Section 4, 6, 6 , 9
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High Courts01 Dec 1978

Glaxo Laboratories (India) Ltd. Vs The State of Gujarat

Gujarat High Court · (1979) 43 STC 386

GUJARAT SALES TAX ACT, 1969 — Section 18, 5, 62, 69
Read judgment
High Courts30 Nov 1978

Ilaben Ramanlal Zariwala Vs Union of India and Others

Gujarat High Court · (1979) 20 GLR 357 : (1979) 118 ITR 854

Income Tax Act, 1961 — Section 281B(2)
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High Courts30 Nov 1978

ILABEN RAMANLAL ZARIWALA Vs UNION OF INDIA AND OTHERS

Gujarat High Court · (1979) 12 CTR 217 : (1979) 118 ITR 852

Income Tax Act, 1961 — Section 281B , 281B(2)
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High Courts30 Nov 1978

Bharat Suryodaya Mills Co. Ltd. Vs C.N. Vaishnav

Gujarat High Court · (1980) 121 ITR 694

Income Tax Act, 1961 — Section 147, 148, 256(2), 264(1)
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High Courts29 Nov 1978

Anand Taluka Co-operative Cotton-sale Ginning and Pressing Society Ltd. Vs The State of Gujarat

Gujarat High Court · (1980) 45 STC 63

Gujarat Sales Tax Act, 1969 — Section 2, 49, 5, 62, 69
Read judgment
High Courts27 Nov 1978

Jivanbhai Khushalbhai and Others Vs Gulam Mohmed Farookh Gulam Mohinddin Shaikh

Gujarat High Court · (1979) 1 GLR 726

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32T, 88C
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High Courts27 Nov 1978

Nowroji N. Vakil and Co. Vs The State of Gujarat

Gujarat High Court · (1979) 43 GLR 238 : (1979) 43 STC 238

Bombay Sales Tax Act, 1959 — Section 10, 13, 16, 16(1), 2Gujarat Sales Tax Act, 1969 — Section 10, 10(1), 12, 13, 13(B)
Read judgment
High Courts24 Nov 1978

State of Gujarat Vs Thakor Dolatsinh Jivansinh

Gujarat High Court · AIR 1979 Guj 129 : (1979) 1 GLR 346

Bombay Taluqdari Tenure Abolition Act, 1949 — Section 5, 5, 6, 6 , 7
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High Courts24 Nov 1978

Nizamuddin Suleman Vs New Shorrock Spg. and Wvg. Mills Co. Ltd., Nadiad and Others

Gujarat High Court · (1979) 39 FLR 287 : (1979) 20 GLR 290 : (1979) 2 LLJ 36

Industrial Disputes Act, 1947 — Section 33C(1), 33C(2)
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High Courts23 Nov 1978

The State of Gujarat Vs Dilipkumar Kiritkumar and Co.

Gujarat High Court · (1980) 45 STC 318

Gujarat Sales Tax Act, 1969 — Section 5, 62, 69
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High Courts23 Nov 1978Dismissed

Shri Vallabh Glass Works Ltd. and Another Vs Union of India (UOI) and Others

Gujarat High Court · (1979) CENCUS 175 : (1979) 4 ELT 608

Constitution of India, 1950 — Article 133(1)
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High Courts22 Nov 1978

Patel Kanji Virji Bhayani (Decd.) by his heirs Mohanlal Kanji Patel and Others Vs Patel Mohanlal Devraj Govanl

Gujarat High Court · (1979) 1 GLR 773

Easements Act, 1882 — Section 7, 7
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High Courts20 Nov 1978

Nanji Kalubhai Oil Mill Vs State of Gujarat

Gujarat High Court · (1979) 44 STC 271

Gujarat Sales Tax Act, 1969 — Section 69
Read judgment
High Courts20 Nov 1978

The State of Gujarat Vs Premier Auto Electric Ltd.

Gujarat High Court · (1980) 45 STC 220

Bombay Sales Tax Act, 1959 — Section 61
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High Courts17 Nov 1978

Parvatishanker Mulshanker and Another Vs Prafulchandra Ravjibhai Patel and Another

Gujarat High Court · (1979) 1 GLR 762

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28, 28, 28(1), 28(1)
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High Courts17 Nov 1978

Vasuki Carborundum Works Vs The State of Gujarat

Gujarat High Court · (1979) 43 STC 294

Central Sales Tax Act, 1956 — Section 13, 13(1), 8(1), 8(3)Gujarat Sales Tax Act, 1969 — Section 12(1), 13(B), 16, 21, 45(1)
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High Courts16 Nov 1978

Visu Casement Pvt. Ltd. Vs Engineering Mazdoor Sangh

Gujarat High Court · (1979) 1 GLR 561

Industrial Disputes Act, 1947 — Section 25F, 25FFF, 25FFF
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High Courts15 Nov 1978

Patel Purshottamdas Motilal Vs Patel Chhotabhai Motibhai

Gujarat High Court · (1979) 1 GLR 918

Arbitration Act, 1940 — Section 20, 39(1)(vi)Limitation Act, 1963 — Article 119, 119(b), 5, 5
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High Courts15 Nov 1978

Narsinhbhai Govindbhai Rank Vs Devshi Laxmidas Dedania and Others

Gujarat High Court · (1979) 1 GLR 841

Gujarat Panchayats Act, 1961 — Section 21, 21, 21(6)Representation of the People Act, 1950 — Section 14
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