High Courts19 Dec 2002
AMC Vs Nareshchandra Somalal GOR and Another
Gujarat High Court · AIR 2003 Guj 177
Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 9
COURT ARCHIVE
Gujarat High Court judgments, 2002
843 judgments · page 2 of 43
High Courts18 Dec 2002Partly Allowed
P.T. Dilip Vs Surat Municipal Corporation
Gujarat High Court · (2003) 23 GLH 648
Bombay Provincial Municipal Corporations Act, 1949 — Section 406, 406(2)Bombay Provincial Municipal Corporations Rules, 1949 — Rule 20Constitution of India, 1950 — Article 226
High Courts18 Dec 2002Allowed
Vahanvati Agro Centre and Others Vs State of Gujarat and Another
Gujarat High Court · (2003) 3 GLR 1965
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 24(3), 24(4)
High Courts18 Dec 2002
Farshubhai Prabhurambbai Kakkad Vs Director of Income Tax
Gujarat High Court · (2003) 264 ITR 87 : (2003) 132 TAXMAN 350
Income Tax Act, 1961 — Section 132, 133A, 142(1)
High Courts18 Dec 2002
Regional Manager, Union Bank of India Vs Jansukhlaal Chhaganlal Nagori
Gujarat High Court · (2002) 12 GUJ CK 0005
Employees Provident Fund Rules — Rule 17, 18Gratuity Rules, 1989 — Rule 3
High Courts17 Dec 2002Dismissed
Paragbhai Bhagwandas Patel Vs State of Gujarat and Others
Gujarat High Court · (2003) 23 GLH 604
Constitution of India, 1950 — Article 226
High Courts17 Dec 2002
Gujarat State Road Transport Corporation Vs Hathibhai Senghabhai Ruppura and Others
Gujarat High Court · (2003) ACJ 1759 : (2003) 1 GLR 761 : (2003) 2 LLJ 676
Motor Vehicles Act, 1988 — Section 163AWorkmens Compensation Act, 1923 — Section 3
High Courts16 Dec 2002Dismissed
Hariprasad S. Bhatt Vs Agricultural Produce Market Committee and Others
Gujarat High Court · (2003) 3 GLR 2025
Constitution of India, 1950 — Article 226
High Courts11 Dec 2002
Commissioner of Income Tax Vs Bomin Pvt. Ltd.
Gujarat High Court · (2002) 12 GUJ CK 0036
Income Tax Act, 1961 — Section 256(2), 32(1)
High Courts11 Dec 2002
Narendakumar Mohanlal Patel Vs Balwant Rai Magamlal Vashi and Another
Gujarat High Court · (2002) 12 GUJ CK 0032
High Courts11 Dec 2002Dismissed
Ratibhai Joshi Vs Navnitlal D. Parikh
Gujarat High Court · (2002) 12 GUJ CK 0023
Constitution of India, 1950 — Article 226
High Courts11 Dec 2002Dismissed
Vikramsinh Amarsinh Vs State of Gujarat
Gujarat High Court · (2003) 23 GLH 220
Constitution of India, 1950 — Article 14, 16, 226Evidence Act, 1872 — Section 114Gujarat Panchayats Act, 1961 — Section 211, 211(2), 3
High Courts11 Dec 2002Dismissed
K.D. Vohra Vs Kamleshbhai Gobarbhai Patel
Gujarat High Court · (2003) 23 GLH 312 : (2003) 2 GLR 1343
Constitution of India, 1950 — Article 14, 16, 162, 166, 21Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 1(3), 9(1), 9(2)Gujarat Public Service Commission (Exemption from Consultation) Regulations, 1960 — Regulation 3
High Courts11 Dec 2002
Indo Nippon Chemical Co. Ltd. Vs Union of India (UOI)
Gujarat High Court · (2010) 254 ELT 237
Central Excise Rules, 1944 — Rule 57F
High Courts09 Dec 2002Partly Allowed
Mohanbhai Chanabhai Vs Surat Municipal Corporation
Gujarat High Court · (2002) 12 GUJ CK 0021
High Courts09 Dec 2002Dismissed
G S R T C Vs Govindbhai V. Makwana
Gujarat High Court · (2002) 12 GUJ CK 0014
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 33(1), 33(2)
High Courts05 Dec 2002
Bharatbhai Kanjibhai Patel Vs State of Gujarat
Gujarat High Court · (2003) 23 GLH 446
High Courts05 Dec 2002Dismissed
Official Liquidator of Gujarat Investment Trust Ltd. Vs Kavasji Tehmures Modi
Gujarat High Court · (2003) 45 SCL 514
Companies Act, 1956 — Section 205A(2), 543, 543(1), 58A
High Courts05 Dec 2002Dismissed
Aakash Bhatia Vs SMEC Electronics (I) Pvt. Ltd.
Gujarat High Court · (2002) 12 GUJ CK 0024
Companies Act, 1956 — Section 434(1)
High Courts05 Dec 2002
Nazir Mohammad Allaudin Lilgar (Decd.) Through His Heirs and Lrs. Vs Yusufbhai Allarakhji (Decd.) Through His Heirs and Lrs.
Gujarat High Court · (2003) 4 GLR 3537
Easements Act, 1882 — Section 60(b)