High Courts22 Nov 2002
Pankajbhai H. Patel Vs Kantaben Shri Krushna Agrawal
Gujarat High Court · (2003) 4 GLR 129
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10A, Order 22 Rule 9, 115Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments, 2002
843 judgments · page 4 of 43
High Courts22 Nov 2002Allowed
Jaykay Associates Vs Ishwar Bhuvan Hotels Limited
Gujarat High Court · (2002) 11 GUJ CK 0014
Arbitration Act, 1940 — Section 2Arbitration and Conciliation Act, 1996 — Section 11, 16, 2, 33, 7Civil Procedure Code, 1908 (CPC) — Section 115
High Courts22 Nov 2002Dismissed
Oriental Insurance Co. Ltd. Vs Dhanbai Kanji Gadhvi
Gujarat High Court · (2002) 11 GUJ CK 0001
High Courts21 Nov 2002Dismissed
D.M. Oza Vs State of Gujarat and Another
Gujarat High Court · (2003) 23 GLH 208
High Courts21 Nov 2002
Payalben Jayeshbhai Yagnik Vs Jayeshbhai G. Yagnik and Another
Gujarat High Court · (2004) 1 ACC 559
Motor Vehicles Act, 1988 — Section 140, 140, 141, 142, 143
High Courts21 Nov 2002
Commissioner of Income Tax Vs G.S. Krishnavati Vahuji Maharaj Kalyanraiji Temple
Gujarat High Court · (2003) 185 CTR 503 : (2003) 264 ITR 517
Wealth Tax Act, 1957 — Section 7
High Courts21 Nov 2002
Arun Co-op Housing Soc. Ltd. Vs A''Bad Municipal Corporation
Gujarat High Court · (2002) 11 GUJ CK 0022
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104Constitution of India, 1950 — Article 226 , 227Gujarat Co-operative Societies Act, 1961 — Section 13, 24, 82, 96
High Courts21 Nov 2002
Commissioner of Income Tax Vs Electric Control Gear Ltd.
Gujarat High Court · (2003) 183 CTR 540 : (2004) 266 ITR 338
Income Tax Act, 1961 — Section 3, 32(1)
High Courts21 Nov 2002
Commissioner of Income Tax Vs Sarabhai (P) Ltd.
Gujarat High Court · (2003) 129 TAXMAN 43
Income Tax Act, 1961 — Section 2(14), 22, 256(1), 28, 32
High Courts21 Nov 2002
Commissioner of Income Tax Vs G.S. Krishnavati Vahuji Maharajkalyanraiji Temple
Gujarat High Court · (2003) 131 TAXMAN 339
Wealth Tax Act, 1957 — Section 27(3)
High Courts20 Nov 2002Dismissed
Mahendrabhai Mafatlal Patel Vs Mahipatji Shivaji Thakor and Others
Gujarat High Court · AIR 2003 Guj 196 : (2003) 1 GLR 126
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Nov 2002Dismissed
Coronation Agro Industries Ltd. Vs Coronation Flour Mills
Gujarat High Court · (2002) 11 GUJ CK 0021
High Courts20 Nov 2002Dismissed
Special Land Acquisition Officer Vs Ranchhodbhai Khushalbhai
Gujarat High Court · (2002) 11 GUJ CK 0008
Land Acquisition Act, 1894 — Section 18, 23(2), 23(IA), 4, 4(1)
High Courts20 Nov 2002
Industrial Linnings Vs Commissioner of Income Tax
Gujarat High Court · (2003) 130 TAXMAN 258
Income Tax Act, 1961 — Section 256(1), 40(b)
High Courts20 Nov 2002
Ahmedabad Kaiser-I-Hind Mills Co. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2003) 130 TAXMAN 262
Income Tax Act, 1961 — Section 256(1)
High Courts20 Nov 2002
Commissioner of Income Tax Vs Bombay Conductors and Electrical (P) Ltd.
Gujarat High Court · (2003) 131 TAXMAN 204
Income Tax Act, 1961 — Section 154, 244(1A), 256(2)
High Courts20 Nov 2002
Packart (P) Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2003) 131 TAXMAN 239
Income Tax Act, 1961 — Section 256(1), 28, 36(1)(iii), 37
High Courts20 Nov 2002
Industrial Linings Vs Commissioner of Income Tax
Gujarat High Court · (2003) 263 ITR 315
Income Tax Act, 1961 — Section 40
High Courts30 Oct 2002
P.V. Josheph Christian Vs Deenamma Josheph Christian
Gujarat High Court · (2004) 2 DMC 592 : (2003) 1 GLR 196 : (2003) 3 RCR(Civil) 269
Divorce Act, 1869 — Section 10, 17Gujarat High Court Rules, 1993 — Rule 197