High Courts03 Dec 2025Allowed

Sahil Mukhtar Khan Vs State Of Gujarat & Anr

Gujarat High Court · (2025) 12 GUJ CK 1798

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 64, 64(2)(I), (m), 75(2), 351(3)Protection Of Children From Sexual Offences Act, 2012-Section 4, 6, 8, 10, 12
High Courts02 Dec 2025(2006) 6 S.C.C. 39

State Of Gujarat Vs Thakor Lalaji Rawaji & Ors

Gujarat High Court · (2025) 12 GUJ CK 1770

Code Of Criminal Procedure, 1973-Section 209, 313, 378, 378(1)(3)Indian Penal Code, 1860-Section 114, 323, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989-Section 3(1)(10), 3(1)(x)
High Courts02 Dec 2025Dismissed

State Of Gujarat Vs Revabhai Dolabhai Prajapati & Ors

Gujarat High Court · (2025) 12 GUJ CK 1768

Code Of Criminal Procedure, 1973-Section 313, 378, 378(1)(3)Indian Penal Code, 1860-Section 114, 147, 148, 149, 294(b), 323, 324, 447, 504, 506(2)Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(1)(x), 3(1)(10)