Gujarat High Court Judgments 2025 — Page 8

High Courts01 Dec 2025Allowed

Jagdishbhai @ Jagabhai Dharsibhai Chotrotiya Vs State Of Gujarat & Anr

Gujarat High Court · (2025) 12 GUJ CK 1781

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 64(2)(I)(M), 87, 137(2)Protection Of Children From Sexual Offences Act, 2012-Section 3(A), 4, 5(L), 6, 12

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High Courts01 Dec 2025Dismissed

Hareshbhai Bhupatbhai Vala & Anr Vs Arjanbhai Devayatbhai Charaniya & Ors

Gujarat High Court · (2025) 12 GUJ CK 1780

Motor Vehicles Act, 1988-Section 163A, 171, 173

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High Courts01 Dec 2025Allowed

Muktaben Karamshibhai Bhuva & Ors Vs Bhikhabhai Dhirubhai Makawana (Deleted) & Ors

Gujarat High Court · (2025) 12 GUJ CK 1779

Motor Vehicles Act, 1988-Section 173

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High Courts01 Dec 2025Allowed

Leelaben Wd/O Anopbhai Alias Kalubhai Pateliya & Ors Vs Mahendrabhai Sardarbhai Kanabhai & Ors

Gujarat High Court · (2025) 12 GUJ CK 1778

Motor Vehicles Act, 1988-Section 173

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High Courts01 Dec 2025Allowed

Oriental Insurance Co. Ltd Vs Minor Amrasinh Bhopatbhai Nayak & Ors

Gujarat High Court · (2025) 12 GUJ CK 1777

Limitation Act, 1963-Section 5

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High Courts01 Dec 2025Dismissed

State Of Gujarat Vs Mukesh Himmatlal Rathod & Ors

Gujarat High Court · (2025) 12 GUJ CK 1776

Code Of Criminal Procedure, 1973-Section 209, 378, 378(1)(3), 379Indian Penal Code, 1860-Section 399, 401, 402Bombay Police Act, 1951-Section 135(1)

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High Courts01 Dec 2025Dismissed

State Of Gujarat Vs Sitaben W/O Prahladbhai Chauhan & Ors

Gujarat High Court · (2025) 12 GUJ CK 1775

Code Of Criminal Procedure, 1973-Section 161, 209, 313, 378, 378(1)(3)Indian Penal Code, 1860-Section 114, 294(B), 324Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989-Section 3(i)(x)

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High Courts01 Dec 2025Dismissed

State Of Gujarat Vs Suthar Ishwarlal Ramnath & Ors

Gujarat High Court · (2025) 12 GUJ CK 1774

Code Of Criminal Procedure, 1973-Section 313, 378, 378(1)(3)Indian Penal Code, 1860-Section 114, 323, 504, 506(2)Bombay Police Act, 1951-Section 135

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High Courts28 Nov 2025Allowed

Samir Mohmadmiya Shaikh Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 11 GUJ CK 1905

Constitution Of India, 1950-Article 21, 23(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 54, 303(2), 334(1)

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High Courts28 Nov 2025Allowed

Ritik @ Chintu S/O Rameshbhai Chaudhri Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 11 GUJ CK 1904

Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Indian Penal Code, 1860-Section 54, 305, 331(3), 331(4), 354, 354A, 354B, 354C, 354D, 376, 376A, 376B, 376C, 376D, 377

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High Courts28 Nov 2025Allowed

Kishorbhai Sajanbhai Gurgutiya Through Gurgatiya Mandabhai Sajanbhai

Gujarat High Court · (2025) 11 GUJ CK 1903

Constitution Of India, 1950-Article 21, 22(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(B), 3Gujarat Prohibition Act, 1949-Section 65(b), 65(c), 65(d), 65(e), 65(f), 81

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High Courts28 Nov 2025

Zayed @ Javid S/O Abdul Raheman Abdul Kadar Ghanchi Thro Rehan Alam Abdulrehman Ghanchi Vs State Of Gujarat & Ors.

Gujarat High Court · (2025) 11 GUJ CK 1902

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High Courts28 Nov 2025Allowed

Umeshbhai Jatariyabhai Vasava Vs State Of Gujarat

Gujarat High Court · (2025) 11 GUJ CK 1901

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Gujarat Prohibition Act, 1949-Section 65(a), 65(e), 98(2)

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High Courts28 Nov 2025Allowed

Dipikaben Alkeshkumar Bhatiya Vs State Of Gujarat

Gujarat High Court · (2025) 11 GUJ CK 1900

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High Courts28 Nov 2025Allowed

Narayanlal Mithalal Suthar & Anr Vs State Of Gujarat

Gujarat High Court · (2025) 11 GUJ CK 1899

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Gujarat Prohibition Act, 1949-Section 65(e), 81, 83, 98(2)

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High Courts28 Nov 2025Allowed

New India Assurance Co. Limited Vs Himat Naran Maraj & Ors.

Gujarat High Court · (2025) 11 GUJ CK 1898

Limitation Act, 1963-Section 5Motor Vehicles Act, 1988-Section 166

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High Courts27 Nov 2025Allowed

Abdul Jabbar Harun Shaikh Thro Ajrudin Islamudin Ansari Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 11 GUJ CK 1911

Constitution Of India, 1950-Article 21, 23(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 54, 303(2)

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High Courts27 Nov 2025Allowed

Sanjay Natverbhai Solanki Thro Ajrudin Islamudin Ansari Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 11 GUJ CK 1910

Constitution Of India, 1950-Article 21, 23(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 54, 303(2)

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High Courts27 Nov 2025Allowed

Sunny S/O Vijaybhai Chouhan Thro Gyanvatidevi Vijaybhai Chouhan Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 11 GUJ CK 1909

Constitution Of India, 1950-Article 21, 23(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Gujarat Police Act, 1951-Section 3(5), 54, 103(1), 108, 115(2), 118(1), 180, 188(4), 189(2), 191(2), 191(3), 238(A), 352, Indian Penal Code, 1860-Section 354, 354A, 354B, 354C, 354D, 376, 376A, 376B, 376C, 376D, 377

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High Courts27 Nov 2025Allowed

Shaileshbhai @ Sanjaybhai Pitamberbhai Solanki (Chamar) Thro Babiben Pitamber Solanki Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 11 GUJ CK 1908

Constitution Of India, 1950-Article 21, 23(3)(b)Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c)Bharatiya Nyaya Sanhita, 2023-Section 54, 123, 303(2), 331(3)(4)(5), 332(C)

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Gujarat High Court judgments, 2025