High Courts26 Nov 2025Allowed

Prajwal S/O Ashokbhai Teli

Gujarat High Court · (2025) 11 GUJ CK 1916

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 61, 77Information Technology Act, 2000-Section 43(B), 66, 66(f)(2), 66(e), 67
High Courts25 Nov 2025Allowed

Chandankumar Dulesar Yadav Vs State Of Gujarat & Anr

Gujarat High Court · (2025) 11 GUJ CK 1923

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 363, 366, 376(2)(J), 376(2)(N), 376(3)Protection Of Children From Sexual Offences Act, 2012-Section 3(A), 4, 7, 8
High Courts25 Nov 2025Allowed

Rajeshbhai Laljibhai Bhil Vs State Of Gujarat & Anr

Gujarat High Court · (2025) 11 GUJ CK 1921

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 87, 64(2)(H), 62(2)(M), 137(2)Protection Of Children From Sexual Offences Act, 2012-Section 4, 6
High Courts24 Nov 2025Allowed

Anil @ Khodo Sajanbhai Keshvala Vs State Of Gujarat & Ors

Gujarat High Court · (2025) 11 GUJ CK 1884

Gujarat Prevention Of Anti-Social Activities Act, 1985-Section 2(c), 3(4)Indian Penal Code, 1860-Section 323,354, 354A, 354B, 354C, 354D, 376, 376A, 376B, 376C, 376D, 377, 504Bharatiya Nyaya Sanhita, 2023-Section 221, 270, 296(B), 351(3)
High Courts24 Nov 2025Partly Allowed

Shanabhai Dhulabhai Khant Vs State Of Gujarat

Gujarat High Court · (2025) 11 GUJ CK 1882

Code Of Criminal Procedure, 1973-Section 313, 374(2)Indian Penal Code, 1860-Section 299, 300, 302, 304, 304I, 304II, 307, 323, 326, 504Bombay Police Act, 1951-Section 135