High Courts10 Jan 1975
Ajam Mohammad Hatia and Another Vs Yusuf Mohammad Bharucha and Others
Gujarat High Court · AIR 1976 Guj 132 : (1976) GLR 56
Bombay Public Trusts Act, 1950 — Section 47, 47(1)
COURT ARCHIVE
Gujarat High Court judgments, 1975
163 judgments · page 9 of 9
High Courts10 Jan 1975
Tajmohamad Hussainkhan Pathan Vs V.J. Raghuvanshi
Gujarat High Court · (1976) 17 GLR 231
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 88, 88(1)(a), 88(1)(a)Criminal Procedure Code, 1973 (CrPC) — Section 561A
High Courts09 Jan 1975
B.L. Shukla and Another Vs Fatmabai Ismail
Gujarat High Court · AIR 1976 Guj 29
Civil Procedure Code, 1908 (CPC) — Section 80