High Courts17 Feb 1975
Thacker Dungershi Parshottam and Others Vs Thacker Damji Virjl
Gujarat High Court · (1976) 17 GLR 246
Limitation Act, 1963 — Article 22, 70, 10, 30
COURT ARCHIVE
Gujarat High Court judgments, 1975
163 judgments · page 8 of 9
High Courts15 Feb 1975
Sate of Gujarat Vs Patel Devjibhai Khimjibhai
Gujarat High Court · (1976) 17 GLR 196
High Courts14 Feb 1975
Gopalbhai Karamshibhai Patel and Others Vs C.M. Joshi, Dy. Secretary, Rev. Dept.
Gujarat High Court · (1976) 17 GLR 108
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 65, 66
High Courts11 Feb 1975
Maganbhai Vanarshibhai Patel Vs The State of Gujarat and Others
Gujarat High Court · AIR 1976 Guj 84 : (1975) GLR 839
Constitution of India, 1950 — Article 14, 226Land Acquisition Act, 1894 — Section 4, 55, 6
High Courts07 Feb 1975
State of Gujarat Vs Natverlal D. Shah
Gujarat High Court · (1975) 16 GLR 768
Factories Act, 1948 — Section 92, 92
High Courts07 Feb 1975
Vallabhdas Manjibhai Dholakia and Others Vs Commissioner of Income Tax, Gujarat III and Others
Gujarat High Court · (1975) 98 ITR 403
Constitution of India, 1950 — Article 14, 19(1)Income Tax Act, 1961 — Section 132, 133, 133A, 142, 230A
High Courts06 Feb 1975
Deepak Printery Vs The Forward Stationary Mart and Others
Gujarat High Court · (1976) 17 GLR 338
Copyright Act, 1957 — Section 13, 13, 2(c)
High Courts05 Feb 1975Allowed
Metallica Products Vs Superintendent, Central Excise and Others
Gujarat High Court · (1979) 4 ELT 146
High Courts04 Feb 1975
Harilal Jeram Singala Vs Dharamsi Kanji and Others
Gujarat High Court · (1977) 18 GLR 64
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(L)Saurashtra Rent Control Act, 1951 — Section 13, 13(1), 13(1)(L)
High Courts04 Feb 1975
Umedsinh Vakmatji Jadeja and Others Vs The State of Gujarat
Gujarat High Court · AIR 1977 Guj 11 : (1975) GLR 572
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 437, 437(5)
High Courts04 Feb 1975
Umedsinh Vakmatji Jadeja and Others Vs State of Gujarat
Gujarat High Court · (1975) 16 GLR 572
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167, 167(2), 167(2)(a), 437Penal Code, 1860 (IPC) — Section 307
High Courts03 Feb 1975
National Cloth Printing Works, Ahmedabad and Another Vs The Union of India and Others
Gujarat High Court · (1987) 29 ELT 884
High Courts03 Feb 1975
Saiyad Mahiyuddin @ Lyakathussain Saiyedhusaein Vs State of Gujarat and Another
Gujarat High Court · (1976) 17 GLR 1177
Citizenship Act, 1955 — Section 9(2), 9(2)Constitution of India, 1950 — Article 5, 7
High Courts29 Jan 1975
Chandan Metal Products (Pvt.) Limited Vs Engineering Kamdar Union, Baroda and Another
Gujarat High Court · (1976) GLR 849 : (1977) 2 LLJ 27
Constitution of India, 1950 — Article 133(1), 226Industrial Disputes Act, 1947 — Section 10(1), 10(5)Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 9(1)
High Courts23 Jan 1975
New India Industries Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1977) 108 ITR 181
Evidence Act, 1872 — Section 92(4)Income Tax Act, 1961 — Section 18, 2(5), 2(8), 4
High Courts23 Jan 1975
Vilas Vasantrai Shastri Vs Vasantrai Vishnu Shastri and Others
Gujarat High Court · AIR 1976 Guj 17 : (1976) 1 GLR 158
High Courts22 Jan 1975
Babulal Chhotalal Sharma Vs The State of Gujarat
Gujarat High Court · (1976) CriLJ 565 : (1975) GLR 699
Criminal Procedure Code, 1973 (CrPC) — Section 228, 380, 428, 484
High Courts13 Jan 1975
Natverlal Prabhashanker Trivedi and Another Vs Secretary to the Government of Gujarat
Gujarat High Court · (1976) 17 GLR 102
Constitution of India, 1950 — Article 14, 14, 16, 16
High Courts10 Jan 1975
Purani Dhirajlal Amritlal Vs Mehta Sankleshwar Aditram and Another
Gujarat High Court · AIR 1976 Guj 180 : (1976) GLR 67
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Easements Act, 1882 — Section 15, 4
High Courts10 Jan 1975
State of Gujarat Vs Vora Jayantilal Chhotalal and Others
Gujarat High Court · (1975) 16 GLR 661
Penal Code, 1860 (IPC) — Section 120B, 120B, 408, 408, 409