High Courts23 Aug 1984
Narottamdas L. Shah Vs Subanali Nazarali and Another
Gujarat High Court · (1985) 2 GLR 1278
Criminal Procedure Code, 1973 (CrPC) — Section 199(1), 482Penal Code, 1860 (IPC) — Section 500, 500, 501, 501
COURT ARCHIVE
Gujarat High Court judgments, 1984
255 judgments · page 6 of 13
High Courts21 Aug 1984
Ahmedabad Jesuit Schools Society Vs State of Gujarat
Gujarat High Court · (1985) 2 GLR 724
Constitution of India, 1950 — Article 29(2), 30(1), 30(1)
High Courts14 Aug 1984
Mohan Vasta Vs State of Gujarat
Gujarat High Court · AIR 1985 Guj 115 : (1985) 1 GLR 293
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 18(1), 18(3)Limitation Act, 1963 — Section 29(2)
High Courts13 Aug 1984
Upendra Chamanlal Sehgal and Others Vs State of Gujarat and Another
Gujarat High Court · (1986) 1 GLR 319
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 145, 145, 146, 146, 491
High Courts10 Aug 1984
Tolaram Gangaram Vs Income Tax Officer, Circle-II, Ward-M (Sic), Ahmedabad
Gujarat High Court · (1985) 45 CTR 83 : (1985) 155 ITR 55 : (1985) 22 TAXMAN 584
Income Tax Act, 1961 — Section 147, 148, 69
High Courts09 Aug 1984
Surat Municipal Corporation Vs Rameshchandra Shantilal Parikh and Others
Gujarat High Court · AIR 1986 Guj 50 : (1985) 2 GLR 71
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 50Specific Relief Act, 1963 — Section 38, 39
High Courts08 Aug 1984
Mithu Bava Padhiyar Vs State of Gujarat and Another
Gujarat High Court · (1985) 2 GLR 1162
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 5A, 5AConstitution of India, 1950 — Article 22(5), 22(5), 226, 226
High Courts02 Aug 1984
Rajul Co-op. Housing Society Ltd. Vs State of Gujarat and Others
Gujarat High Court · (1984) GLH 968 : (1985) 2 GLR 1187
Bombay Land Revenue Code, 1879 — Section 211Constitution of India, 1950 — Article 225, 225
High Courts30 Jul 1984Allowed
Bharatkumar Premji Chauhan Vs Gurkrupa Aluminium Corporation and Another
Gujarat High Court · (1986) ACJ 416
Workmens Compensation Act, 1923 — Section 4A(3)
High Courts27 Jul 1984
Nileshkumar Hargovindbhai Vs A.K. Pradhan and Others
Gujarat High Court · (1985) 2 GLR 865
High Courts27 Jul 1984
Commissioner of Income Tax Vs Gautam Sarabhai
Gujarat High Court · (1984) 19 TAXMAN 353
Income Tax Act, 1961 — Section 12(2), 51(iii), 80C
High Courts27 Jul 1984
Commissioner of Income Tax Vs Karamchand Premchand Pvt. Ltd. Karamchand Premchand Pvt. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (1985) 46 CTR 228 : (1985) 152 ITR 94
Income Tax Act, 1961 — Section 40(c)
High Courts27 Jul 1984
Bharat Vijay Mills Ltd. Vs Income Tax Officer, Company Circle-VIII, Ahmedabad Gurjargravures Pvt. Ltd. Vs Income Tax Officer, Company Circle-VIII, Ahmedabad and Another
Gujarat High Court · (1985) 45 CTR 60 : (1985) 154 ITR 786
Income Tax Act, 1961 — Section 119, 147, 263, 33, 34
High Courts23 Jul 1984
The Proprietary High School, Trust, Ahmedabad and Others Vs State of Gujarat and Another
Gujarat High Court · AIR 1985 Guj 146 : (1985) 1 GLR 216
Constitution of India, 1950 — Article 19, 30
High Courts20 Jul 1984
Ahmedbhai and Co. and Another Vs Nirmalaben and Others
Gujarat High Court · (1984) 2 ACC 521
High Courts18 Jul 1984Allowed
Kureshi Hussainbhai Motibhai and Others Vs Saiyad Sidar Kesharbhai and Others
Gujarat High Court · (1985) 1 GLR 139
Bombay Land Revenue Code, 1879 — Section 135B, 135C, 135D, 135H, 135H(3)Gujarat Land Revenue Rules, 1972 — Rule 106, 107, 107(1) , 107(2), 107(3)
High Courts17 Jul 1984
Amreli District Co-operative Sale and Purchase Union Ltd. and Others Vs State of Gujarat
Gujarat High Court · (1984) 2 GLR 1244
Bombay Sales Tax Act, 1959 — Section 37(1), 46(2)Constitution of India, 1950 — Article 14, 19, 19(1)(c), 19(1)(c), 19(1)(g)Gujarat Co-operative Societies (Amendment) Act, 1981 — Section 51, 51(2), 74, 74A, 74B
High Courts16 Jul 1984
Pratap V. Soni Vs Gandhidham Development Authority and Others
Gujarat High Court · AIR 1985 Guj 68
Constitution of India, 1950 — Article 226Gandhidham (Development and Control on Erection of Buildings) Act, 1957 — Section 12(l)
High Courts16 Jul 1984
Parmar Smitaben Khemchandbhai and Others Vs Gujarat Nursing Council and Another
Gujarat High Court · AIR 1985 Guj 81 : (1984) GLH 678
Constitution of India, 1950 — Article 14Gujarat Nurses, Midwives and Health Visitors Act, 1968 — Section 30
High Courts13 Jul 1984
Dhrangadhra Taluka Sahakari Kharid Vhechan Sangh Ltd. Vs Rampratap Hakimchand and Company, Bombay and Others
Gujarat High Court · AIR 1985 Guj 78 : (1984) GLH 1128
Gujarat Co-operative Societies Act, 1961 — Section 100, 152, 166, 96, 96Limitation Act, 1963 — Section 14