Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 8, 9Constitution of India, 1950 — Article 21, 22Customs Act, 1962 — Section 2

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High Courts05 Dec 1984

The Sports Club of Gujarat Vs State of Gujarat

Gujarat High Court · (1985) 1 GLR 133

Bombay Entertainments Duty and Advertisements Tax Act, 1983 — Section 2(a), 3(1)Gujarat Entertainment Tax Act, 1977 — Section 2(a), 3(2)

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High Courts04 Dec 1984

Anil Vasudev Salgaonkar Vs Kermeen Foods P. Ltd.

Gujarat High Court · (1984) 58 CompCas 156

Companies (Court) Rules, 1959 — Rule 96, 97Companies Act, 1956 — Section 433, 434(1), 439, 439(1), 439(8)

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High Courts04 Dec 1984

State Vs Alamzebkhan Jangrekhan Ali and Others

Gujarat High Court · (1985) 1 GLR 492

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 167(2), 207, 209Penal Code, 1860 (IPC) — Section 302

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High Courts03 Dec 1984

Shivabhai Zaverbhai Patel and Another Vs Reserve Bank of India, Ahmedabad and Others

Gujarat High Court · AIR 1986 Guj 19 : (1985) 1 GLR 257

Banking Regulation Act, 1949 — Section 22(3)Constitution of India, 1950 — Article 226

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High Courts30 Nov 1984

Baroda Cattle Suppliers Association Vs State of Gujarat and Another

Gujarat High Court · (1985) 1 GLR 38

Bombay Essential Commodities and Cattle (Control) Act, 1958 — Section 4, 4Gujarat Milch and Draught Cattle (Control of Movement) Order, 1983 — Clause 2(c), Clause 2(d)

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High Courts29 Nov 1984

S. Tripathi Vs State of Gujarat and Others

Gujarat High Court · (1985) 2 GLR 616 : (1986) 1 LLJ 16

Administrative Service (Pay) Rules, 1954 — Rule 5

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High Courts29 Nov 1984

Narayanbhai Ramabhai Vs State of Gujarat

Gujarat High Court · (1985) 1 GLR 531

Constitution of India, 1950 — Article 226, 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 20(i), 20(i) , 20(i)(a) , 21(i)

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High Courts27 Nov 1984

Shabbuddin Pannunia Vs State of Gujarat and Others

Gujarat High Court · (1986) CriLJ 149

Criminal Procedure Code, 1973 (CrPC) — Section 432Penal Code, 1860 (IPC) — Section 147, 148, 149, 324, 326

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High Courts27 Nov 1984

Jugaldas Amritlal Vs Harilal Talakchand and Others

Gujarat High Court · (1986) ACJ 734 : AIR 1986 Guj 88

Carriers Act, 1865 — Section 10, 6, 8Contract Act, 1872 — Section 151, 152, 192Railways Act, 1890 — Section 16

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High Courts26 Nov 1984

Gujchem Distillers India Ltd. Vs Regional Provident Fund Commissioner

Gujarat High Court · (1985) 2 GLR 45 : (1986) 1 LLJ 19

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 16, 2A, 7AIndustries (Development and Regulation) Act, 1951 — Section 18

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High Courts23 Nov 1984

Hasmukh D. Desai and Co. Vs Bhimbhai Ranchhodji Vashi

Gujarat High Court · (1985) 2 GLR 644

Evidence Act, 1872 — Section 17, 17

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High Courts23 Nov 1984

Suresh Shantaram Joshi Vs Regional Manager Bank of Maharashtra Baroda and Another

Gujarat High Court · (1985) 50 FLR 507 : (1985) 1 GLR 46 : (1985) 1 LLJ 487

Industrial Disputes Act, 1947 — Section 11A

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High Courts23 Nov 1984

Filmistan Distributors (India) Pvt. Ltd. Vs Hansaben Baldevdas Shivlal and Others

Gujarat High Court · AIR 1986 Guj 35

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1 , Order 39 Rule 2, 144 , 144(2)Limitation Act, 1963 — Section 22

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High Courts22 Nov 1984

Sathwara Rameshkumar Dalsukhbahi and Others Vs Gujarat Vidyapith and Another

Gujarat High Court · AIR 1986 Guj 142 : (1985) 1 GLR 279

Constitution of India, 1950 — Article 226

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High Courts21 Nov 1984

Savitaben Ishverlal Vs Surat Municipal Corporation, Surat

Gujarat High Court · AIR 1985 Guj 174 : (1985) 1 GLR 428

Bombay Provincial Municipal Corporations Act, 1949 — Section 406, 409Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227

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