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Gujarat High Court judgments, 2022

1,504 judgments · page 76 of 76

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High Courts03 Jan 2022Allowed

Darshan Enterprise Through Partner Ashvinbhai Karshanbhai Zalavadiya Vs Additional/ Joint/ Deputy/ Assistant Commissioner Of Income Tax/Income Tax Officer

Gujarat High Court · (2022) 01 GUJ CK 0033

Constitution Of India, 1950 — Article 2266
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High Courts03 Jan 2022Allowed

Bhavnagar Area Development Authority Vs Presiding Officer & 1 Other(S)

Gujarat High Court · (2022) 01 GUJ CK 0032

Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2(eee), 25B, 25B(2), 25C, 25F
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High Courts03 Jan 2022 Dismissed

Saberabibi Mohammadbhai Malek Vs District Development Officer

Gujarat High Court · (2022) 01 GUJ CK 0005

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High Courts03 Jan 2022

Suo Motu Vs Samna Bhrashtachar Ka News Paper & 1 Other(S)

Gujarat High Court · (2022) 01 GUJ CK 0001

Constitution Of India, 1950 — Article 348
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