Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8, 12Code Of Criminal Procedure, 1973 — Section 164, 313, 378, 378(1)(3), 379

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High Courts11 Jan 2022 Dismissed

State Of Gujarat Vs Samalbhai Chandubhai Vasava

Gujarat High Court · (2022) 01 GUJ CK 0029

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 114, 324, 326, 504, 506(2)Bombay Police Act, 1951 — Section 135

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High Courts11 Jan 2022 Dismissed

State Of Gujarat Vs Gandabhai Motibhai Rathod

Gujarat High Court · (2022) 01 GUJ CK 0027

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 114, 325, 326, 504Code Of Criminal Procedure, 1973 — Section 313, 378, 378(1)(3), 379, 384

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High Courts11 Jan 2022 Dismissed

Arvindkumar Ganeshmal Dugar Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0021

Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 23(1), 23(3), 24, 45, 64, 64(1), 76

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High Courts11 Jan 2022Allowed

Prakash Sheshmalji Jain & 2 Other(S) Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 01 GUJ CK 0020

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 114, 419, 420, 427

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High Courts10 Jan 2022Allowed

Bipinbhai Jalamsinh Parmar Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0069

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(a), 29, 37

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High Courts10 Jan 2022Allowed

Simiben @ Manishaben @ Manjuben W/O Bhaveshbhai @ Bhaylabhai Nayak Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0068

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 302, 341, 504Gujarat Police Act, 1951 — Section 135(1)

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High Courts10 Jan 2022Allowed

Mohit Sureshbhai Tadvi Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0067

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b), 29, 37

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High Courts10 Jan 2022Allowed

Vipulbhai Natvarbhai Prajapati Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0063

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 120(B), 406, 409, 420Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6

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High Courts10 Jan 2022 Dismissed

State Of Gujarat Vs Manilal Ramjibhai Ninama

Gujarat High Court · (2022) 01 GUJ CK 0062

Indian Penal Code, 1860 — Section 302, 307, 504, 507Code Of Criminal Procedure, 1973 — Section 209, 378, 378(1)(3), 379

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High Courts07 Jan 2022Allowed

Ramabhai Bhimabhai Sindhal (Rabari) Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0055

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 341, 504Gujarat Police Act, 1951 — Section 135

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High Courts07 Jan 2022Disposed Of

Pushpaben Shantilal Parmar Vs Competent Authority National Highway Authority Of India And Special Land Acquisition Officer

Gujarat High Court · (2022) 01 GUJ CK 0054

Constitution Of India, 1950 — Article 226, 243Q(2)National Highways Act, 1956 — Section 3A, 3D, 3G(5)Right To Fair Compensation And Transparency In Land Acquisition Rehabiliation And Resettlement Act, 2013 — Section 26(1), 30(1), 30(3)

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High Courts07 Jan 2022Disposed Of

Patel Sureshchandra Purshottamdas Vs Competent Authority National Highway Authority Of India And Special Land Acquisition Officer

Gujarat High Court · (2022) 01 GUJ CK 0053

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High Courts07 Jan 2022Disposed Of

Krupeshbhai Naraharibhai Patel Vs Competent Authority National Highway Authority Of India And Special Land Acquisition Officer

Gujarat High Court · (2022) 01 GUJ CK 0052

Constitution Of India, 1950 — Article 226Right To Fair Compensation And Transparency In Land Acquisition Rehabiliation And Resettlement Act, 2013 — Section 26(1), 30(1), 30(3)National Highways Act, 1956 — Section 3G(5)

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High Courts07 Jan 2022Disposed Of

Patel Naranbhai Dhanjibhai Vs State Of Gujarat Through Dist Collector

Gujarat High Court · (2022) 01 GUJ CK 0050

Limitation Act, 1963 — Section 5

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High Courts07 Jan 2022Allowed

Jay Ambe Industries Proprietor Shri Dineshkumar Bajranglal Somani Vs Garnet Specialty Paper Ltd

Gujarat High Court · (2022) 01 GUJ CK 0013

Code Of Civil Procedure, 1908 — Section 80, 96, Order 12(2A) Rule 1, Order 12(2A) Rule 3, Order 12(2A) Rule 4 , Order 12(2A) Rule 5Evidence Act, 1872 — Section 3, 34, 59, 61, 62Bombay Rents Act, 1947 — Section 12(3)(a), 12(3)(b)

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High Courts06 Jan 2022Disposed Of

Patel Manubhai Jethabhai Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0047

Limitation Act, 1963 — Section 5

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