CourtKutchehry.com

COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 72 of 76

High Courts24 Jan 2022Allowed

Pandor Mahendrasinh Bharatsinh Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0091

Constitution Of India, 1950 — Article 226, 311(2), 311(2)(a)Bombay Police (Discipline And Appeal) Rules, 1956 — Rule 3Gujarat Civil Services (Discipline And Appeal) Rules, 1971 — Rule 14, 19
Read judgment
High Courts21 Jan 2022Allowed

Ashvinbhai Babubhai Vaghani Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0088

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 409, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3
Read judgment
High Courts21 Jan 2022 Dismissed

S.K. Tadvi Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 01 GUJ CK 0085

Constitution Of India, 1950 — Article 226, 227, 311Gujarat Civil Services (Discipline & Appeal) Rules, 1971 — Rule 6(4)Gujarat Civil Services (Pension) Rules, 2002 — Rule 10(4)(b), 10(4)(5), 56(j), 161, 161(1)
Read judgment
High Courts20 Jan 2022 Dismissed

Asifbhai Husenbhai Serasiya Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0072

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 114, 406, 408, 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(1), 156(3), 173(8), 190
Read judgment
High Courts19 Jan 2022Allowed

Dineshbhai Dahyabhai Bharwad Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0077

Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83, 98(2), 116(B)Indian Penal Code, 1860 — Section 120(B), 468, 471
Read judgment
High Courts19 Jan 2022 Dismissed

Sujal Jayantibhai Mayatra Vs NA

Gujarat High Court · (2022) 01 GUJ CK 0076

Constitution Of India, 1950 — Article 14, 142, 226, 227Code Of Civil Procedure, 1908 — Section 115Hindu Marriage Act, 1955 — Section 13(B)(2)
Read judgment