High Courts18 Jan 2022Allowed

Hitesh Rameshbhai Makwana Vs State Of Gujarat

Gujarat High Court · (2022) 01 GUJ CK 0066

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354(B), 363, 376(A)(B)Protection Of Children From Sexual Offences Act, 2012 — Section 3(C), 4, 7, 8, 9(M), 11(vi), 12