High Courts03 Feb 2022Disposed Of
Rameshbhai Shankarbhai Chaudhary Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 02 GUJ CK 0017
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 70 of 76
High Courts03 Feb 2022Disposed Of
Raval Rameshbhai Khemabhai Vs Executive Engineer
Gujarat High Court · (2022) 02 GUJ CK 0016
Limitation Act, 1963 — Section 5
High Courts03 Feb 2022Disposed Of
Mohammad Iqbalbhai Abdulkarim Vs Chhaganbhai Shambhubhai Radadiya
Gujarat High Court · (2022) 02 GUJ CK 0015
High Courts03 Feb 2022Disposed Of
Shantadevi Bansilal Darji Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0011
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 114, 294(b), 306, 323, 498ADowry Prohibition Act, 1961 — Section 3, 7
High Courts02 Feb 2022Disposed Of
Sandipkumar Manubhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0036
Constitution Of India, 1950 — Article 226
High Courts02 Feb 2022Allowed/Disposed Of
Patel Ramajibhai Tribhovan Died Through Legal Heirs Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 02 GUJ CK 0010
Limitation Act, 1963 — Section 5
High Courts02 Feb 2022Allowed/Disposed Of
Patel Shivram Punjiram Died Through Legal Heirs Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 02 GUJ CK 0009
Limitation Act, 1963 — Section 5
High Courts02 Feb 2022Allowed/Disposed Of
Patel Manilal Chelabhai Died Through Legal Heirs Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 02 GUJ CK 0008
Limitation Act, 1963 — Section 5
High Courts02 Feb 2022 Dismissed
Odhabhai S/O. Dahyabhai Makwana Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0007
Bombay Police Act, 1951 — Section 135Code Of Criminal Procedure, 1973 — Section 209, 313, 372, 378, 379Indian Penal Code, 1860 — Section 114, 302, 323, 447, 504
High Courts02 Feb 2022 Dismissed
Ranjitprasad Chandradevram Rajvanshi Properitor Of Shree Logistics Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0006
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(1), 156(3), 173(8), 190
High Courts01 Feb 2022Allowed
Hiteshbhai Hemabhai Rajput (Gohil) Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0005
Indian Penal Code, 1860 — Section 323, 391, 395Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v), 3(2)(va), 14(A)Code Of Criminal Procedure, 1973 — Section 482
High Courts01 Feb 2022Allowed
Sanjay @ Sizer S/O Sohanlal Kirtaji Khatik Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0004
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(b), 323, 392, 394, 427, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts01 Feb 2022Allowed
Nirmalbhai Mulubhai Kangad Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0003
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 278, 285, 406, 420Gujarat Motor Vehicles Tax Act, 1958 — Section 3, 177, 181, 192(1)Essential Commodities Act, 1955 — Section 3, 7Explosive Substances Act, 1908 — Section 9B(1)(B)
High Courts01 Feb 2022Allowed
Brijesh Kantilal Padaliya Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0002
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 419, 420, 468, 471
High Courts01 Feb 2022Allowed
Itbarhusain Hasambhai Solanki Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0001
Constitution Of India, 1950 — Article 226
High Courts31 Jan 2022 Dismissed
State Of Gujarat Vs Thakor Gopalji Chhanaji
Gujarat High Court · (2022) 01 GUJ CK 0116
Indian Penal Code, 1860 — Section 323, 391, 395, 397, 504, 506(2)Gujarat Police Act, 1951 — Section 135Code Of Criminal Procedure, 1973 — Section 209, 313, 378, 378(1)(3), 379
High Courts31 Jan 2022Allowed
Rameshbhai Vershibhai Ode Vs State Of Gujarat
Gujarat High Court · (2022) 01 GUJ CK 0115
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 143, 147, 149, 323, 365, 366, 370, 376, 506(1)
High Courts31 Jan 2022Allowed
Dhanrajsinh Laxmansinh Chavda Vs State Of Gujarat
Gujarat High Court · (2022) 01 GUJ CK 0114
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts31 Jan 2022Allowed
Chauhan Jayendrasinh Amarsinh Vs State Of Gujarat
Gujarat High Court · (2022) 01 GUJ CK 0113
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts31 Jan 2022Allowed
Sanjaybhai Gordhanbhai Metaliya Vs State Of Gujarat
Gujarat High Court · (2022) 01 GUJ CK 0112
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99