High Courts15 Feb 2022Allowed
Sumanben Shiva Alias Shivprakashsinh Rajput W/O Vs Dilipbhai Appaji Baagal
Gujarat High Court · (2022) 02 GUJ CK 0054
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 68 of 76
High Courts15 Feb 2022Allowed
Jamnaben Wd/O Mohanbhai Shakrabhai Brahmania (Since Decd. Through Legal Heirs As Below) Vs Babubhai Bhavanbhai Parmar
Gujarat High Court · (2022) 02 GUJ CK 0053
Constitution Of India, 1950 — Article 227Indian Succession Act, 1925 — Section 372Evidence Act, 1872 — Section 81, 90
High Courts14 Feb 2022Allowed
Ronak Prakashbhai Gohel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0052
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(b), 312, 323, 354(a), 376, 376(2)(H), 377, 406, 506(2)
High Courts14 Feb 2022Allowed
Akshaykumar Vinodkumar Patel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0051
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 406, 409, 420
High Courts14 Feb 2022Allowed
Varshaben Virendrabhai Soni Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0050
Code Of Criminal Procedure, 1973 — Section 83, 84, 438Indian Penal Code, 1860 — Section 120B, 144, 406, 409, 420
High Courts14 Feb 2022Allowed
Manishkumar Maganbhai Shrimali Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0049
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 408, 420
High Courts14 Feb 2022Allowed
Gajera Jitendra Devshibhai Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0048
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420, 452
High Courts11 Feb 2022Allowed
Gujarat Rajya Hotel Federation & 9 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 02 GUJ CK 0077
Gujarat Minimum Wages Rules, 1961 — Rule 20, 20(1)Minimum Wages (Central) Rules, 1950 — Rule 20Minimum Wages Act, 1948 — Section 3, 4, 5, 5(1)(a), 5(1)(b), 11, 30, 30(1), 30(2)(c)
High Courts11 Feb 2022Allowed
Dineshbhai Fuljibhai Charpot Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302, 323Gujarat Police Act, 1951 — Section 135
High Courts11 Feb 2022Partly Allowed
Ratabhai @ Popatbhai Bababhai Rabari Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 326
High Courts11 Feb 2022Allowed
Suhana Vali Ismail Patel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0035
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 409, 411Essential Commodities Act, 1955 — Section 3, 7
High Courts11 Feb 2022Disposed Of
Thakor Ranchhodji Shankarji Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 02 GUJ CK 0033
Limitation Act, 1963 — Section 5
High Courts10 Feb 2022Disposed Of
C.M. Smith And Sons. Ltd Through Deinesh Mohanlal Panchal Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0046
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 204, 439, 482Negotiable Instruments Act, 1881 — Section 138, 138(b)
High Courts10 Feb 2022Allowed
Saiyed Shakil Vajir Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 379, 411
High Courts10 Feb 2022Allowed
Meghnaben Bipinkumar Sharma Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0044
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 384, 506(1)Gujarat Money Lenders Act, 2011 — Section 40, 42
High Courts10 Feb 2022Allowed
Shaikh Mohammed Hanif Usmanbhai Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0043
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 409, 420
High Courts10 Feb 2022Allowed
Vaghari Rohitbhai Jenabhai Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0041
Negotiable Instruments Act, 1881 — Section 138Negotiable Instruments (Amendment And Miscellaneous Provisions) Act, 2002 — Section 147
High Courts10 Feb 2022Allowed
Bharatbhai Ganpatlal Suthar Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0040
Negotiable Instruments Act, 1881 — Section 138Negotiable Instruments (Amendment And Miscellaneous Provisions) Act, 2002 — Section 147
High Courts10 Feb 2022Allowed
Gujarat Rajya Hotel Federation & 9 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2022) 02 GUJ CK 0038
Gujarat Minimum Wages Rules, 1961 — Rule 20, 20(1)Minimum Wages Act, 1948 — Section 3, 4, 5, 5(1), 5(1)(a), 5(1)(b), 11, 30, 30(1), 30(2)(c)General Clauses Act, 1897 — Section 21, 23
High Courts09 Feb 2022Allowed
Heirs And Legal Representatives Of Shivlal Kalidas Patel & 2 Other(S) Vs State Of Gujarat Thro Special Secretatry & 6 Other(S)
Gujarat High Court · (2022) 02 GUJ CK 0039
Constitution Of India, 1950 — Article 226, 227Gujarat Tenancy And Agricultural Lands Act, 1948 — Section 8, 32, 32M