High Courts28 Feb 2022Allowed
Hamirbhai Khengarbhai Desai Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0097
Code Of Criminal Procedure, 1973 — Section 83, 84, 438Indian Penal Code, 1860 — Section 114, 406, 409, 420, 465, 467, 468
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 66 of 76
High Courts28 Feb 2022Allowed
Gopal Ranchhodlal Modi Vs City Civil And Sessions Court Ahmedabad
Gujarat High Court · (2022) 02 GUJ CK 0096
Constitution Of India, 1950 — Article 226Non-Judicial Officers And Staff Of Courts (Recruitment And Conditions Of Service) Rules, 2017 — Rule 27Civil Manual, 1960 — Rule 523, 524
High Courts28 Feb 2022Allowed
Jaswant Mandabhai Sumad Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0095
Constitution Of India, 1950 — Article 226
High Courts25 Feb 2022Allowed
Raju Chhela Mundhava (Bharvad) Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0080
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149Gujarat Police Act, 1951 — Section 135
High Courts25 Feb 2022Allowed
Salmaben Nisarbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0079
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 409, 411Essential Commodities Act, 1955 — Section 3, 7
High Courts24 Feb 2022Allowed
Rajubhai Virabhai Danger Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0082
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 120(b), 308, 379, 427Petroleum And Minerals Pipelines Acquisition Right User Inland Act, 1962 — Section 15 (2), 15(4)
High Courts24 Feb 2022Allowed
Prarthana Manish Purohit Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0081
Constitution Of India, 1950 — Article 226
High Courts22 Feb 2022 Dismissed
State Of Gujarat Vs Rameshbhai Dhirubhai Vaja
Gujarat High Court · (2022) 02 GUJ CK 0091
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 326, 324Gujarat Police Act, 1951 — Section 135Code Of Criminal Procedure, 1973 — Section 209, 313, 378, 378(1)(3), 379
High Courts22 Feb 2022Allowed
Bhagirathsinh Bharatsinh Jadeja Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0090
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 447, 465, 467, 468, 471Gujarat Land Grabbing(Prohibition Act), 2020 — Section 4(3), 5(c), 5(e)
High Courts22 Feb 2022Disposed Of
New India Assurance Co Ltd Through Vs Superintendent Engineer & 3 Others
Gujarat High Court · (2022) 02 GUJ CK 0087
Motor Vehicles Act, 1988 — Section 166, 173
High Courts22 Feb 2022 Dismissed
Mahipatsinh Ramsinh Sindha Vs Gujarat State Electricity Corporation Ltd
Gujarat High Court · (2022) 02 GUJ CK 0085
Constitution Of India, 1950 — Article 226
High Courts22 Feb 2022 Dismissed
Dinesh Sharan Thakur Vs Dr. M K Shah Medical College And Research Centre
Gujarat High Court · (2022) 02 GUJ CK 0078
Constitution Of India, 1950 — Article 226Gujarat University Act, 1949 — Section 51(A)
High Courts21 Feb 2022Disposed Of
Thakor Kalaji Alias Kaluji Manaji Since Decd Through Heirs Vs Special Land Acquisition Officer
Gujarat High Court · (2022) 02 GUJ CK 0094
Limitation Act, 1963 — Section 5
High Courts21 Feb 2022Allowed
Hirenbhai Hiteshbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0093
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 307, 323, 324, 365, 397, 452, 504, 506(2)
High Courts21 Feb 2022Allowed
Purveg @ Banti Anilbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0092
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 148, 307, 323, 324, 397, 452, 504, 506(2)
High Courts21 Feb 2022 Dismissed
Umeshbhai Kanubhai Talpada Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0089
Code Of Criminal Procedure, 1973 — Section 125, 125(3)
High Courts21 Feb 2022Partly Allowed
National Insurance Company Vs Heir & Legal Representative Of Dharmisthaben Valjibhai & 1 Other(S)
Gujarat High Court · (2022) 02 GUJ CK 0088
Motor Vehicles Act, 1988 — Section 163A, 168, 173
High Courts21 Feb 2022 Dismissed
Dinesh Sharan Thakur Vs Dr. M K Shah Medical College And Research Centre
Gujarat High Court · (2022) 02 GUJ CK 0084
Constitution Of India, 1950 — Article 226Gujarat University Act, 1949 — Section 51(A)
High Courts21 Feb 2022Allowed
Haresh Valji Nagpara Vs Government Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0083
Industrial Disputes Act, 1947 — Section 25B
High Courts21 Feb 2022Allowed
Kiritkumar Ravjibhai Sharma Vs Principal/Trustee Saraswati Kadavni Mandal
Gujarat High Court · (2022) 02 GUJ CK 0076
Gujarat Secondary And Higher Secondary Education Act, 1972 — Section 36