COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 65 of 76

High Courts07 Mar 2022 Dismissed

President, Modasa Nagarpalika Subhashbhai Mathurbhai Shah Vs Hirabhai Shivabhai Patel

Gujarat High Court · (2022) 03 GUJ CK 0018

Constitution Of India, 1950 — Article 226, 227, 235Code Of Civil Procedure, 1908 — Order-1 Rule 8(2), Order 6 Rule 17, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Code Of Criminal Procedure, 1973 — Section 482

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High Courts07 Mar 2022 Dismissed

Archana Mukesh Raval Vs State Of Gujarat

Gujarat High Court · (2022) 03 GUJ CK 0016

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294B, 384, 506(2)Prevention Of Corruption Act, 1988 — Section 7, 12, 13(1)(a), 13(2)

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High Courts04 Mar 2022Disposed Of

Patel Laxmanbhai Atmaram Vs Special Land Acquisition Officer

Gujarat High Court · (2022) 03 GUJ CK 0005

Limitation Act, 1963 — Section 5

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High Courts04 Mar 2022Disposed Of

LH Of Decd Patel Chaturbhai Dwarkabhai Vs Special Land Acquisition Officer

Gujarat High Court · (2022) 03 GUJ CK 0004

Limitation Act, 1963 — Section 5

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High Courts04 Mar 2022Allowed

Ramkubhai Lakhubhai Mankand Vs State Of Gujarat

Gujarat High Court · (2022) 03 GUJ CK 0003

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306, 506

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High Courts04 Mar 2022Allowed

Pravinbhai Shivjibhai Sutarsandiya Vs State Of Gujarat

Gujarat High Court · (2022) 03 GUJ CK 0002

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409, 420, 465, 467, 468, 471, 474, 477(A)Information And Technology Act, 2000 — Section 66C, 66D

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High Courts04 Mar 2022 Dismissed

Jignashaben D/O Madhuben Alias Mrudulaben Suryakant Desai Vs LH Of Decd Vardhmankumar Alias Deepakbhai Kantilal Shah

Gujarat High Court · (2022) 03 GUJ CK 0001

Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 115Bombay Land Revenue Code, 1879 — Section 135(D)

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High Courts03 Mar 2022Allowed

Naran Madhabhai Galchar Vs State Of Gujarat

Gujarat High Court · (2022) 03 GUJ CK 0015

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 409

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High Courts03 Mar 2022 Dismissed

Drupadsinh Kshtriya Vs Gangaben Narharisinh Kshtriya & 6 Other(S)

Gujarat High Court · (2022) 03 GUJ CK 0010

Constitution Of India, 1950 — Article 226, 227Hindu Adoption And Maintenance Act, 1956 — Section 10, 16Indian Succession Act, 1925 — Section 57(a), 57(b), 213, 213(1)

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High Courts03 Mar 2022Allowed

Melaji Fakirji Thakore & 2 Other(S) Vs Kankuben Gabhaji Thakore & 1 Other(S)

Gujarat High Court · (2022) 03 GUJ CK 0009

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Limitation Act, 1963 — Section 5

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High Courts03 Mar 2022Allowed

Vikramsinh Chandubha Rana Vs Divisional Controller

Gujarat High Court · (2022) 03 GUJ CK 0008

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High Courts03 Mar 2022Allowed

Ajaysinh Khumansinh Zala/Rana Vs Divisional Controller

Gujarat High Court · (2022) 03 GUJ CK 0007

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High Courts02 Mar 2022 Dismissed

State Of Gujarat Vs Ratniyabhai Nevsingbhai Rathva

Gujarat High Court · (2022) 03 GUJ CK 0014

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 325, 504, 506(2)Code Of Criminal Procedure, 1973 — Section 209, 313, 378, 378(1)(3), 379, 384

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High Courts02 Mar 2022 Dismissed

State Of Gujarat Vs Ugamsinh Dhanrajsinh

Gujarat High Court · (2022) 03 GUJ CK 0013

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 22, 43, 50, 50(1)Gujarat Prohibition Act, 1949 — Section 65(E), 66(B)Code Of Criminal Procedure, 1973 — Section 209, 313, 378, 379

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High Courts02 Mar 2022Disposed Of

Prajapati Babubhai Khemabhai Vs Special Land Acquisition Officer

Gujarat High Court · (2022) 03 GUJ CK 0012

Limitation Act, 1963 — Section 5

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High Courts02 Mar 2022Disposed Of

Shekh Fatmaben Usmanbhai Vs Special Land Acquisition Officer

Gujarat High Court · (2022) 03 GUJ CK 0011

Limitation Act, 1963 — Section 5

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High Courts02 Mar 2022Allowed

Yash Jayeshbhai Champaklal Shah Vs State Of Gujarat

Gujarat High Court · (2022) 03 GUJ CK 0006

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 22(c), 29, 35, 37

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High Courts28 Feb 2022 Dismissed

State Of Gujarat Vs Abdul Gafar Kadarmiya @ Rajputbapu Saiyad & 3 Other(S)

Gujarat High Court · (2022) 02 GUJ CK 0100

Code Of Criminal Procedure, 1973 — Section 102, 102(3), 378(1)(3)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b), 21, 22, 29, 42(1)

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High Courts28 Feb 2022 Dismissed

State Of Gujarat Through Public Prosecutor Vs Patel Parshottam Ambalal R/O. Block No. 59/1, & 1 Other(S)

Gujarat High Court · (2022) 02 GUJ CK 0099

Code Of Criminal Procedure, 1973 — Section 378(1)(3Indian Penal Code, 1860 — Section 114, 323, 504Bombay Police Act, 1951 — Section 135

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High Courts28 Feb 2022 Dismissed

State Of Gujarat Vs Babusinh Somsinh Rathod & 1 Other(S)

Gujarat High Court · (2022) 02 GUJ CK 0098

Code Of Criminal Procedure, 1973 — Section 378(1)(3)Indian Penal Code, 1860 — Section 114, 323, 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(10)

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