High Courts16 Mar 2022 Dismissed
M/S Shashwat Marketing & 1 Other(S) Vs M/S Bhoomi Food Products
Gujarat High Court · (2022) 03 GUJ CK 0057
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 37 Rule 3
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 63 of 76
High Courts16 Mar 2022 Dismissed
M-Tech Innovations Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0055
Constitution Of India, 1950 — Article 14, 226, 298
High Courts16 Mar 2022 Dismissed
Mahendra Harilal Parekh & 1 Other(S) Vs Meenaben Hirenbhai Parekh
Gujarat High Court · (2022) 03 GUJ CK 0054
Constitution Of India, 1950 — Article 227Indian Succession Act, 1925 — Section 222, 232, 232(a)
High Courts15 Mar 2022Allowed
Mahendrasinh Pravinsinh Rajput @ Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0081
Indian Penal Code, 1860 — Section 143, 294(B), 337, 506(1)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(r), 3(1)(s), 3(1)(za)(B), 3(2)(va), 14A
High Courts15 Mar 2022Allowed
Mahavirsinh Ajitsinh Chauhan Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0078
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(b), 312, 323, 354(a), 376, 376(2)(H), 377, 406, 506(2)
High Courts15 Mar 2022 Dismissed
Bebiben Alias Babiben Jagubhai D/O Gandabhai Ranchhodbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0056
Constitution Of India, 1950 — Article 226, 227Gujarat Land Revenue Code, 1879 — Section 135(c), 135DLimitation Act, 1963 — Section 3(1), 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24
High Courts15 Mar 2022Disposed Of
Thakor Devrajbhai Ramanbhai Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0053
Constitution Of India, 1950 — Article 19(2), 21, 42
High Courts14 Mar 2022
Bharatbhai Thobhanbhai Koyani Vs Jayendrasinh Udesinh Gohil
Gujarat High Court · (2022) 03 GUJ CK 0051
High Courts14 Mar 2022Allowed
Milanbhai Virambhai Odedara Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0050
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 113, 114, 120(B), 302, 447, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts14 Mar 2022Allowed
Rajendra Prasad Vishnu Prasad Gupta Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0049
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20
High Courts14 Mar 2022Allowed
Chandubhai Ramjibhai Patel Vs Executive Engineer
Gujarat High Court · (2022) 03 GUJ CK 0045
Constitution Of India, 1950 — Article 226
High Courts14 Mar 2022 Dismissed
Sachin Ramjibhai Chavda Vs Principal Secretary To Government Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0043
Constitution Of India, 1950 — Article 12, 14, 19(1)(g), 21, 31, 32, 226Gujarat Educational Institutions Services Tribunal Act, 2006 — Section 11Specific Relief Act, 1963 — Section 14(1)(b)
High Courts14 Mar 2022Allowed
Purshottambhai Fakirbhai Sharma Vs State Of Gujarat Thro Secretary & 4 Other(S)
Gujarat High Court · (2022) 03 GUJ CK 0042
Constitution Of India, 1950 — Article 226
High Courts14 Mar 2022Allowed
Dharmendra Motilal Bhojak Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0041
Constitution Of India, 1950 — Article 309
High Courts11 Mar 2022Allowed
New India Industries Ltd Vs Vadodara Kamdar Union & 28 Other(S)
Gujarat High Court · (2022) 03 GUJ CK 0098
Industrial Disputes (Gujarat) Rules, 1966 — Rule 62Industrial Disputes (Central) Rules, 1957 — Rule 58Industrial Disputes Act, 1947 — Section 2(p), 18, 18(3), 25N, 25O, 33C, 33C(1), 33C(2), 38
High Courts11 Mar 2022 Dismissed
Chandubhai Punjabhai Talpada Vs Deputy Executive Engineer
Gujarat High Court · (2022) 03 GUJ CK 0046
Industrial Disputes Act, 1947 — Section 25(F), 25(G), 25(H)
High Courts11 Mar 2022Allowed
Premilaben Rajeshbhai Aaydi Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0039
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 114, 506(2), 508
High Courts11 Mar 2022Allowed
Bharatbhai Jayantilal Patel (Deleted) Vs State Of Gujarat
Gujarat High Court · (2022) 03 GUJ CK 0038
Indian Penal Code, 1860 — Section 114, 120B, 406, 420/li>Code Of Criminal Procedure, 1973 — Section 438
High Courts11 Mar 2022Allowed
State Of Gujarat Vs MESSRS Rashmi Sugandh
Gujarat High Court · (2022) 03 GUJ CK 0034
Constitution Of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts10 Mar 2022Disposed Of
Harisinh Nathusinh Makwana Vs State Of Gujarat & 4 Other(S)
Gujarat High Court · (2022) 03 GUJ CK 0048
Constitution Of India, 1950 — Article 226, 227Industrial Disputes, Act, 1947 — Section 9, 9(1), 9(2), 9(3)