High Courts18 Feb 2022Allowed
Ravibhai Vijaybhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0074
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 409, 420
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 67 of 76
High Courts18 Feb 2022Allowed
Prince Chukwama Hezekaiah @ George Martins @ Emmaunel Chukwuma Hezekaiah Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0073
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 417, 419, 467, 468, 471Information Technology Act, 2000 — Section 66(D)
High Courts18 Feb 2022Allowed
Alibor Henry Saturday @ Afuko Henry @ Albert Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0069
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 417, 419, 467, 468, 471Information Technology Act, 2000 — Section 66(D)
High Courts18 Feb 2022Allowed
M/S. IPCA Laboratories Ltd Vs Commissioner
Gujarat High Court · (2022) 02 GUJ CK 0068
Constitution Of India, 1950 — Article 226Central Goods And Services Act, 2017 — Section 54
High Courts18 Feb 2022 Dismissed
Solanki Vipulkumar Virabhai Vs Institute Of Banking Personnel Section (IBPS)
Gujarat High Court · (2022) 02 GUJ CK 0067
Constitution Of India, 1950 — Article 12, 226
High Courts17 Feb 2022 Dismissed
New India Assurance Co Ltd Vs Mukeshbhai Bhimsingbhai Rajput & 4 Other(S)
Gujarat High Court · (2022) 02 GUJ CK 0072
Motor Vehicles Act, 1989 — Rule 8Motor Vehicles Act, 1988 — Section 2(14), 2(15), 2(21), 2(35), 2(41), 2(47), 2(48), 10, 10(2), 10(2)(a), 10(2)(b), 10(2)(c), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h), 10(2)(i), 10(2)(j), 10(2), 173
High Courts17 Feb 2022Disposed Of
Mahanagarpalika, Bhavnagar Vs Girishkumar Prabhudas Dabhi Devubag
Gujarat High Court · (2022) 02 GUJ CK 0071
Industrial Dipsutes Act, 1947 — Section 25(B), 25F, 25G, 25H
High Courts17 Feb 2022Disposed Of
Jashiben W/O Pravinsinh Thakor Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0070
Constitution Of India, 1950 — Article 38(1), 226Indian Penal Code, 1860 — Section 363, 366Medical Termination Of Pregnancy Act, 1971 — Section 3, 3(3)
High Courts17 Feb 2022Disposed Of
Shimbhiben Arjanbhai Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0065
Limitation Act, 1963 — Section 5
High Courts16 Feb 2022Allowed
Krishnadutt Sureshchandra Dubey Dvivedi Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0064
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 22(C), 29
High Courts16 Feb 2022Allowed
Dilip Babulal Shah Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0063
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 409, 420, 465, 467, 468
High Courts16 Feb 2022Allowed
Sher Mohammed Vali Mohammad Jokhiya Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0062
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 144, 147, 148, 323, 325, 326, 448, 506(1)Gujarat Police Act, 1951 — Section 135
High Courts16 Feb 2022Allowed
Mansukhbhai Mangabhai Kathad Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0061
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 409
High Courts16 Feb 2022 Dismissed
Acharya Vishnuprasad Kandas Vs Patel Tribhovanbhai Madhavlal
Gujarat High Court · (2022) 02 GUJ CK 0060
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)
High Courts16 Feb 2022 Dismissed
Parulben Natwarlal Patel Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0059
Constitution Of India, 1950 — Article 14, 16
High Courts15 Feb 2022Allowed
Rajeshbhai Jesingbhai Dayara Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0075
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(g),3(p),3(r),3(s)(z)(c), 3(i)(x), 3(1)(r), 3(1)(s), 3(1) (w12), 3(2)(5A), 3(5)(A), 14, 18Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 354(A)(1), 354D, 504, 506(2)
High Courts15 Feb 2022Allowed
Rambhai Arjanbhai Odedara (Maher) Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0058
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420
High Courts15 Feb 2022Allowed
Vipul Pravinbhai Bagthariya Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0057
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(b), 143, 336, 427, 436, 447Gujarat Police Act, 1951 — Section 135
High Courts15 Feb 2022Allowed
Ajaybhai Manubhai Vaghela Vs State Of Gujarat
Gujarat High Court · (2022) 02 GUJ CK 0056
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 201, 302
High Courts15 Feb 2022Allowed
Nandlal Namdev Otwani Vs Vijay Jayprakash Ahuja
Gujarat High Court · (2022) 02 GUJ CK 0055
Limitation Act, 1963 — Section 5