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Gujarat High Court judgments, 2022

1,504 judgments · page 69 of 76

High Courts08 Feb 2022 Dismissed

Firoz Hajibhai Sodha Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0032

Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2), 116BIndian Penal Code, 1860 — Section 120B, 307, 465, 468, 471
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High Courts08 Feb 2022 Dismissed

Iqbal Hasambhai Dodhiya Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0031

Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2), 116BIndian Penal Code, 1860 — Section 120B, 307, 465, 468, 471
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High Courts08 Feb 2022Allowed

Hradesh Kumar Sharma Vs Institute Of Plasma Research

Gujarat High Court · (2022) 02 GUJ CK 0029

Constitution Of India, 1950 — Article 12, 226Central Civil Service (Pension) Rules 1972 — Rule 2(b), 9, 9(1), 9(b), 9(2)(a), 9(2)(b), 9(2)(b)(ii), 351A, 45.1Industrial Disputes, Act, 1947 — Section 25H
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High Courts07 Feb 2022Allowed

Sanjay Kumar Khan Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0026

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 409, 420Indian Penal Code, 1860 — Section 120B
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High Courts04 Feb 2022Allowed

Mahipatbhai Dilubhai Vala Vs State Of Gujarat

Gujarat High Court · (2022) 02 GUJ CK 0020

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 307, 341, 392, 394, 397, 504, 506(2)Gujarat Police Act, 1951 — Section 135
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