High Courts29 Sept 2022Allowed
Bhagwandas Narshinhmal Sahetai Vs Mahendra And Mahendra Seeds Pvt Ltd
Gujarat High Court · (2022) 09 GUJ CK 0180
Constitution Of India, 1950 — Article 136Code Of Civil Procedure, 1908 — Section 2(2), 47, Order 21
COURT ARCHIVE
Gujarat High Court judgments, 2022
1,504 judgments · page 18 of 76
High Courts29 Sept 2022Dismissed
Lahar Assosiates(Contractor) Vs Bathibhai Shakrabhai Sodha
Gujarat High Court · (2022) 09 GUJ CK 0179
Industrial Dispute (Gujarat) Rules 1966 — Rule 80Industrial Disputes Act, 1947 — Section 25F
High Courts29 Sept 2022Allowed
Khokhani Niteshkumar Aaljibhai Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0178
Constitution Of India, 1950 — Article 226Right Of Children To Free And Compulsory Education Act, 2009 — Section 23
High Courts29 Sept 2022Allowed
Kirti @ Tempo Kishanbhai Makwana Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0177
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379, 384, 411, 452Gujarat Police Act, 1951 — Section 135(1)
High Courts29 Sept 2022Partly Allowed
Hiralben Rameshji Thakor Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0176
Constitution Of India, 1950 — Article 21, 226
High Courts28 Sept 2022Disposed Of
Anjuben Hasmukhdan Gadhvi & 1 Other(S) Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0175
Indian Penal Code, 1860 — Section 114, 323, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(11)
High Courts28 Sept 2022Allowed
Ajay @ Kancho S/O Mukutsinh Rambahadursinh Bhadoriya Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0174
Code Of Criminal Procedure, 1973 — Section 439Gujarat Control Of Terrorism And Organised Crime Act, 2015 — Section 3(1)(i), 3(1)(ii), 3(2), 3(3), 3(4), 3(5)
High Courts28 Sept 2022Allowed
Katara Anilkumar Bharatbhai Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0173
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420Information Technology Act, 2000 — Section 66(d)
High Courts28 Sept 2022Allowed
Revlabhai Virsingbhai Sangada Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0172
Code Of Criminal Procedure, 1973 — Section 438Gujarat Animal Preservation (Amendment) Act, 2017 — Section 5(1), 6A(1), 8(2), 8(4), 10
High Courts28 Sept 2022Dismissed
Manjuben @ Manjulaben D/O Nathubhai Naranbhai Patel Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0171
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120(B), 406, 409, 420, 465, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(3)
High Courts28 Sept 2022Allowed
Vishalkumar Vinubhai Thakor Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0170
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE, 81, 98(2)
High Courts28 Sept 2022Allowed
Azaz @ Ago @ Bobdo Rahmatmiiya Shaikh Through Shaikh Samimbanu Rahemanmiya Vs Commissioner Of Police, Vadodara City
Gujarat High Court · (2022) 09 GUJ CK 0169
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 294(B), 323, 354(A), 506
High Courts28 Sept 2022Allowed
Mukeshbhai Samantbhai Parmar Through Samantbhai Ravjibhai Parmar Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0168
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65A, 65E, 81, 116B
High Courts28 Sept 2022Allowed
Hiren S/O Sanjaybhai Dhimmer Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0167
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 323, 324, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts28 Sept 2022Allowed
Irfan Anwarbhai Sandhar Vs District Magistrate
Gujarat High Court · (2022) 09 GUJ CK 0166
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 143, 147, 148, 149, 323, 324Gujarat Police Act, 1951 — Section 135
High Courts27 Sept 2022Allowed
Dhuna Karshan Koli (Bhut) Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0165
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 294(B), 302, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts27 Sept 2022Dismissed
State Of Gujarat Vs Nadiyabhai Hirabhai Vasava
Gujarat High Court · (2022) 09 GUJ CK 0164
Indian Penal Code, 1860 — Section 114, 307, 323, 325, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135Code Of Criminal Procedure, 1973 — Section 209, 378, 378(1)(3), 379
High Courts27 Sept 2022Disposed Of
Arvindbhai Jinabhai Rana Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0163
Constitution Of India, 1950 — Article 14, 43, 151, 226
High Courts27 Sept 2022Allowed
Ganpatji Nenaji Thakor & 59 Other(S) Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2022) 09 GUJ CK 0162
Constitution Of India, 1950 — Article 14, 16Contempt Of Courts Act, 1971 — Section 2(b)Industrial Disputes Act, 1947 — Section 25B
High Courts27 Sept 2022Allowed
Santosh S/O Ramdas Bhoi Through His Brother In Law Chandu S/O Ramji Bhoi Vs State Of Gujarat
Gujarat High Court · (2022) 09 GUJ CK 0161
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE, 81, 83, 116B