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Gujarat High Court judgments, 2022

1,504 judgments · page 16 of 76

High Courts06 Oct 2022Allowed

Imran Yusufbhai Chauhan - Turak Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0029

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bbb), 3(2)Indian Penal Code, 1860 — Section 295(A), 429Gujarat Animal Preservation Act, 1954 — Section 5(1)(A), 6(A), 6(B), 8(2), 8(4), 10
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High Courts04 Oct 2022Allowed

Navinbhai Malabhai Darji Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0016

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14ACode Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 107, 114, 306, 354, 363, 376(3)
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High Courts04 Oct 2022Disposed Of

State Of Gujarat Vs Arshibhai Ranmalbhai

Gujarat High Court · (2022) 10 GUJ CK 0014

Code Of Civil Procedure, 1908 — Section 96, 100, Order 4 Rule 1, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31, Order 41 Rule 33
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High Courts04 Oct 2022Disposed Of

Bariya Kantibhai Jethabhai Vs

Gujarat High Court · (2022) 10 GUJ CK 0013

Code Of Civil Procedure, 1908 — Section 96, 100, Order 1 Rule 5, Order 14 Rule 1(5), Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31Provincial Insolvency Act, 1920 — Section 54
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