COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 14 of 76

High Courts12 Oct 2022Allowed

L H Of Sanjaybhai Ashokbhai Vaghela Vs Ashokbhai Bachubhai Vaghela (Parties Of Vehicle No. Gj-07- Uu-7208)

Gujarat High Court · (2022) 10 GUJ CK 0071

Gujarat Motor Vehicles Rules, 1989 — Rule 3, 150, 229Code Of Civil Procedure, 1908 — Section 2(2), 115, Order 9 Rule 4

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High Courts12 Oct 2022Dismissed

Sureshbhai Ramjibhai Goyani & 16 Other(S) Vs State Of Gujarat & 9 Other(S)

Gujarat High Court · (2022) 10 GUJ CK 0070

Constitution Of India, 1950 — Article 21, 226, 227, 300AGujarat Town Planning and Urban Development Rules, 1979 — Rule 33Gujarat Town Planning And Urban Development Act, 1976 — Section 40, 41, 45, 47, 48, 65, 65(3), 67, 68, 69

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High Courts11 Oct 2022Dismissed

Rashmiben Ketanbhai Pandya Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0069

Code Of Criminal Procedure, 1973 — Section 438, 439(2)Indian Penal Code, 1860 — Section 114, 406, 420, 465, 467, 468, 471

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High Courts11 Oct 2022Allowed

Manishbhai Jitendrabhai Dodiya Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0068

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 114, 120(B), 406, 420, 419, 465, 467, 468, 471

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High Courts11 Oct 2022Allowed

Salimbhai Ismailbhai Talat Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0067

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 302, 307, 323, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts11 Oct 2022Allowed

Nagjibhai Kanjibhai Patel Vs Mukesh @ Pappu Chandraprakash Harivansh Shukla

Gujarat High Court · (2022) 10 GUJ CK 0066

Limitation Act, 1963 — Article 54, 58Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d)Code Of Criminal Procedure, 1973 — Section 156(3)

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High Courts11 Oct 2022Dismissed

Dilipkumar Jayantilal Shah Vs Yasinbhai Faridbhai Hokabaj

Gujarat High Court · (2022) 10 GUJ CK 0065

Limitation Act, 1963 — Article 54, 59Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 11, Order 7 Rule 11(d)

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High Courts11 Oct 2022Dismissed

Delta Rubber And Plastic Products Vs Divya Exports Pvt.Ltd. & 1 Other(S)

Gujarat High Court · (2022) 10 GUJ CK 0064

Code Of Civil Procedure, 1908 — Order 37 Rule 3(b)State Financial Corporations Act, 1951 — Section 29

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High Courts11 Oct 2022Allowed/Disposed Of

Imtiyazhusen Abdulrahim Shekh Vs Rameshbhai Ranchhodbhai Patel

Gujarat High Court · (2022) 10 GUJ CK 0063

Code Of Civil Procedure, 1908 — Section 96, 100, Order 8 Rule 2, Order 8 Rule 3, Order 10 Rule 1, Order 10 Rule 1(5), Order 41, Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31, Order 41 Rule 33

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High Courts11 Oct 2022Dismissed

Director, Employment And Training Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0062

Constitution Of India, 1950 — Article 14Gujarat Civil Services (Pay) Rules, 2002 — Rule 11, 13, 15, 16, 19, 23, 30, 39, 39(1), 44 Central Civil Services (Revised Pay) Rules, 2008 — Rule 10

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High Courts11 Oct 2022Dismissed

Mehulkumar Ghanshyambhai Dahodiya Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0061

Constitution Of India, 1950 — Article 14, 16

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High Courts11 Oct 2022Disposed Of

Shaileshbhai Alias Chhelabhai Alias Shelabhai Ranabhai Labariya Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0060

Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25B(2)

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High Courts10 Oct 2022

Ramilaben Wd/O Govindbhai Babubhai Naika Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0059

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 143, 147, 148, 149, 302, 323, 325

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High Courts10 Oct 2022Allowed

Amit Dilipbhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0058

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 294(b), 323, 427, 452, 506(2)

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High Courts10 Oct 2022Allowed

Jashuben Raisingbhai Vasava Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0057

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 323, 395, 504Gujarat Police Act, 1951 — Section 135

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High Courts10 Oct 2022Allowed

Hardevsinh Ajitsinh Jadeja Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0056

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition. Act, 1949 — Section 65(e), 81

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High Courts10 Oct 2022Disposed Of

Jivanbhai Pathabhai Vs Dharshibhai Bijalbhai

Gujarat High Court · (2022) 10 GUJ CK 0055

Code Of Civil Procedure, 1908 — Section 96, 100, Order 10 Rule 1, Order 14 Rule 1(5), Order 41 Rule 11, Order 41 Rule 14, Order 41 Rule 15, Order 41 Rule 31Provincial Insolvency Act, 1920 — Section 54

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High Courts10 Oct 2022Allowed

Babubhai Dhudabhai Parmar Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0054

Constitution Of India, 1950 — Article 14, 16Contempt Of Courts Act, 1971 — Section 2(b)

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High Courts10 Oct 2022Allowed

Rajan Husainbhai Juneja Vs State Of Gujarat

Gujarat High Court · (2022) 10 GUJ CK 0053

Constitution Of India, 1950 — Article 226

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High Courts10 Oct 2022Disposed Of

Rajnikant Manilal Patel Vs Competent Authority, National Highway Authority Of India And Special Land Acquisition Officer

Gujarat High Court · (2022) 10 GUJ CK 0052

Constitution Of India, 1950 — Article 226, 243Q(2)Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 26(1), 30(1), 30(3)National Highways Act, 1956 — Section 3A, 3D, 3G(5)

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