COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 23 of 76

High Courts14 Sept 2022Allowed

Mehul Arvindbhai Kanpariya Through His Wife Arti Mehul Kanpariya Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0079

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ba), 3(2)Indian Penal Code, 1860 — Section 384, 507Information Technology Act, 2000 — Section 66c, 66e, 67

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High Courts14 Sept 2022Allowed

Solanki (Sipayi Muslim) Akbarbhai Ahmadbhai Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0078

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c)Indian Penal Code, 1860 — Section 120(B), 308, 379, 411, 427Petroleum And Minerals Pipelines (Acquisition Of Right Of User In Land) Act, 1962 — Section 15(2)(4), 16(A)

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High Courts13 Sept 2022Allowed

Bhupendrasinh Alias Bhupi Vakhubha Sodha Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0077

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65A, 81, 98(2)

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High Courts13 Sept 2022Allowed

Bhavsinh @ Bhaveshsinh Kishansinh Rathod Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0076

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65A, 65E, 81

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High Courts13 Sept 2022Allowed

Jasraj S/O Padmaram Navlaram Jatt Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0075

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65AE, 81, 98(2)

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High Courts13 Sept 2022Allowed

Mohammadsharif @ Appu Mehmoodali Shaikh Through His Brother Mohammadrafik Mehmoodali Shaikh Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0074

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 454, 457

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High Courts13 Sept 2022Allowed

Mahavirsinh Bahadursinh Sodha Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0073

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 323, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts13 Sept 2022Allowed

Hardikbhai S/O Dhirubhai Dhorajiya Through His Father Dhirubhai Vallabhbhai Dhorajiya Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0072

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

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High Courts13 Sept 2022Allowed

Sunil Alias Bobdo Rameshbhai Ramjibhai Patani Through His Mother Rekhaben Patani Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0071

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 294(B), 323, 324, 379, 506(2)Gujarat Police Act, 1951 — Section 135(1)

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High Courts13 Sept 2022Allowed