COURT ARCHIVE

Gujarat High Court judgments, 2022

1,504 judgments · page 24 of 76

High Courts09 Sept 2022Allowed

Hiteshbhai Nanjibhai Rajabhai Parmar Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0059

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 454, 457

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High Courts09 Sept 2022Allowed

Kartik @ Jonti Vikrambhai Shambhubhai Patel Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0058

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 294(B), 323, 324, 326, 427, 452Gujarat Police Act, 1951 — Section 135(1)

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High Courts09 Sept 2022Allowed

Sumitkumar Dharamvir Chamar Through Sikandar Dharamvir Chamar Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0057

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition. Act, 1949 — Section 65(AE), 81, 83, 98(2), 116B

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High Courts09 Sept 2022Allowed

Ravindrabhai Laxmanbhai Kodekar Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0056

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bb), 3(2)Gujarat Prevention Of Gambling Act, 1887 — Section 4, 5

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High Courts08 Sept 2022Partly Allowed

Gopal @ Goka Dharmabhai (Koli) Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0055

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 323Gujarat Police Act, 1951 — Section 135

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High Courts08 Sept 2022Allowed

Patel Alpeshkumar Kantilal Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0054

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 119, 120B, 201, 406, 408, 409, 447Information Technology Act, 2000 — Section 72

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High Courts08 Sept 2022

Bharat Gordhandas Patel Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0053

Code Of Criminal Procedure, 1973 — Section 439Gujarat Goods And Services Tax Act, 2017 — Section 132(1)(A), 132(1)(B), 132(1)(C)Indian Penal Code, 1860 — Section 21, 120B

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High Courts08 Sept 2022Dismissed

Nutan Suresh Dhandhukiya Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0051

Constitution Of India, 1950 — Article 226Gujarat Professional Post-Graduate Medical Educational Courses (Regulation Of Admission) Rules, 2017 — Rule 4, 4(3), 4 (iv), 4 (v)

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High Courts08 Sept 2022Allowed

Kalpanaben Gulabrai Bhatt Vs Commissioner

Gujarat High Court · (2022) 09 GUJ CK 0050

Constitution Of India, 1950 — Article 226

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High Courts08 Sept 2022Allowed

Natvarlal Manilal Patel Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0049

Constitution Of India, 1950 — Article 226, 227

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High Courts08 Sept 2022Dismissed

Truptiben Amrutlal Joshi W/O Vishalbhai Maheta Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0048

Constitution Of India, 1950 — Article 14, 226Gujarat Forest Department Forest Officers (Examinations) Rules, 2009 — Rule 3

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High Courts08 Sept 2022Allowed

Nanubhai Patabhai Mevada Vs DY. Secretary

Gujarat High Court · (2022) 09 GUJ CK 0047

Constitution Of India, 1950 — Article 14, 17Industrial Disputes Act, 1947 — Section 25B

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High Courts07 Sept 2022Dismissed

State Of Gujarat Vs Chimanbhai Thakorbhai Chauhan & 2 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0046

Code Of Criminal Procedure, 1973 — Section 209, 313, 378Indian Penal Code, 1860 — Section 114, 304, 304B, 306, 498A

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High Courts07 Sept 2022Allowed

HDFC BANK LTD. THRO POA Holder Piyush Jaswantlal Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0045

Code Of Criminal Procedure, 1973 — Section 378Code Of Criminal Procedure, 1973 — Section 256, 256(1)

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High Courts07 Sept 2022Dismissed

Bherulal Devilal Kharol Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 397, 401, 482Negotiable Instruments Act, 1881 — Section 138

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High Courts07 Sept 2022Allowed

Sarfraj @ Diwan S/O Khalil Ahemad Diwan Vs Commissioner Of Police

Gujarat High Court · (2022) 09 GUJ CK 0042

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 323, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts07 Sept 2022Allowed

Javed @ Munno Saiyed Ali Saiyed Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0041

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Indian Penal Code, 1860 — Section 465, 467, 468, 471Gujarat Prohibition. Act, 1949 — Section 65AE, 81, 83, 98(2)

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High Courts07 Sept 2022Allowed

Jalamsang Natubhai Parmar Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0040

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High Courts07 Sept 2022Allowed

Chetan Vishnuprashad Luhar Through Her Mother Bhagwatiben Vishnuprashad Luhar Vs State Of Gujarat

Gujarat High Court · (2022) 09 GUJ CK 0039

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379

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High Courts06 Sept 2022Dismissed

State Of Gujarat Vs Gadhavi Mahnardan Haridan & 4 Other(S)

Gujarat High Court · (2022) 09 GUJ CK 0035

Code Of Criminal Procedure, 1973 — Section 209, 378, 378(1), 378(3), 417Indian Penal Code, 1860 — Section 107, 114, 306, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 7

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